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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

(1)Recruitment to the posts of Auditors shall made-
(i)by direct recruitment on the result of a competitive examination conducted by the Commission;
(ii)by promotion through the Commission on the basis of seniority subject to the rejection of the unfit from amongst person, on the ministerial staff of the offices under the administrative control of the Chief Audit Officer who are working against posts in the scale of pay of Rs. 230-385 and who are permanent on those posts or any lower posts:
Provided that one-third of the vacancies occurring in the posts of Auditors in every year shall be filled by promotion under this sub-clause but the total number of posts to be filled in this manner by stages shall not exceed ten at a time.