Section 41(1)(ii) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(1)(ii) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(ii)admission card for the practical examination on form prescribed by the Board shall also be issued by the Principal to candidate for identification during practical examination :

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State of Uttar Pradesh - Subsection

Section 41(1)(ii) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992