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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(1) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(1)An admission card shall be issued under the signature (facile stamp) of the Secretary to each candidate who is not detained and who fulfills the condition for admission to an examination of the Board and is permitted to appear in an examination.Provided that-
(i)the admission cards for the main examination shall be issued to each candidate by the Principal of the institution.
(ii)admission card for the practical examination on form prescribed by the Board shall also be issued by the Principal to candidate for identification during practical examination :
Provided further that the admission card fox the special Back Examination shall be issued by the superintendent of Centre on production by each candidate, letter of identification from the Principal of his own institution.