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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(3)(b) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(b)a notice giving the name of each candidate in Hindi in the Devanagari script in the same order in which the names of such candidates appear in the list of contesting candidates published under Rule 32.