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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(3) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(3)Outside each polling station there shall be displayed prominently-
(a)a notice specifying the polling area, the voters of which are entitled to vote at the polling station; and
(b)a notice giving the name of each candidate in Hindi in the Devanagari script in the same order in which the names of such candidates appear in the list of contesting candidates published under Rule 32.