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State of Madhya Pradesh - Section

Section 44 in The M.P. Nagarpalika Nirvachan Niyam, 1994

44. Arrangement at polling stations.

(1)The District Election Officer shall provide at each polling station sufficient number of ballot boxes and ballot papers, copies of the voters' list in respect of the polling area, articles necessary for voters to make the ballot papers as well as such other instruments and accessories as may be required for taking the poll at such polling station.
(2)Each polling station shall be furnished with one or more compartment called "voting compartment" in which voters can, one after another, cast their votes screened from observation, and no voter shall be allowed to enter such voting compartment when another voter is inside the same for the purpose of recording his vote.
(3)Outside each polling station there shall be displayed prominently-
(a)a notice specifying the polling area, the voters of which are entitled to vote at the polling station; and
(b)a notice giving the name of each candidate in Hindi in the Devanagari script in the same order in which the names of such candidates appear in the list of contesting candidates published under Rule 32.