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Employees State Insurance ... vs Itd Cementation India Ltd. Director on 29 March, 2019

Bench: Chief Justice, Deepak Gupta, Sanjiv Khanna

     TP(C) 576-598/2019
                                                              1

     ITEM NO.11                                        COURT NO.1                       SECTION XVI-A

                                     S U P R E M E C O U R T O F              I N D I A
                                             RECORD OF PROCEEDINGS

                                  Transfer Petition (Civil) Nos. 576-598/2019

     EMPLOYEES STATE INSURANCE
     CORPORATION & ANR. ETC.                                                       Petitioners

                                                           VERSUS

     ITD CEMENTATION INDIA LTD. THROUGH
     DIRECTOR & ANR. ETC.                                                          Respondents

     (FOR ADMISSION and I.R. and IA No.37520/2019-EX-PARTE STAY)

     Date : 29-03-2019 This matter was called on for hearing today.

     CORAM :
                               HON'BLE THE CHIEF JUSTICE
                               HON'BLE MR. JUSTICE DEEPAK GUPTA
                               HON'BLE MR. JUSTICE SANJIV KHANNA

     For Petitioners
                                          Mr. Mahesh Srivastava, Adv.
                                          Mr. Vaibhav Manu Srivastava, AOR

     For Respondents

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice.

There shall be stay of further proceedings in (i) W.P. No. 9654/2016 titled as ITD Cementation India Ltd. vs. Union of India & Ors. pending before the High Court of Delhi, (ii) W.P. No. 2011/2016 titled as Builders Association of India vs. the Regional Director of Employees State Insurance Corporation & ors. pending before the High Court of Delhi, (iii) W.P. No. Signature Not Verified Digitally signed by DEEPAK GUGLANI 10594/2016 titled as Hindustan Construction Co. Ltd.

vs. Employees State Insurance Corporation & Ors. pending before the High Court of Delhi, (iv) W.P. No. 41268/2015 titled as M/s. Sapthagiri Constructions vs. TP(C) 576-598/2019 2 Employees State Insurance Corporation & Ors. pending before the High Court of Judicature at Hyderabad, (v) W.P. No. 16772/2016 titled as the Indian Hume Pipe Co. Ltd. vs. ESIC & Ors. pending before the High Court of Judicature at Hyderbad, Telangana, (vi) W.P. No. 6338/2016 titled as GYT-TPL Joint Venture vs. Union of India & Ors. pending before the High Court of Delhi,

(vii) W.P. No. 16019/2016 titled as M/s. Pratibha China State Joint Venture (A unit of Pratibha Industries Ltd.) vs. the State of Bihar & Ors. pending before the High Court of Judicature at Patna, (viii) W.P. No. 29496/2015 titled as Builders Association of India vs. Employees State Insurance Corporation & Anr. pending before the High Court of Judicature at Madras, (ix) W.P. No. 7808/2016 titled as M/s. Prakash Asphaltings & Toll Highways (India) Ltd. vs. Additional Commissioner (Revenue) & Anr. pending before the High Court of Madhya Pradesh Bench at Indore, (x) SCA No. 5401/2016 titled as Simplex Infrastructures Ltd. vs. Employees State Insurance Corporation pending before the High Court of Gujarat at Ahmedabad, (xi) W.P.(C) No. 6032/2015 titled as CPWD Contractors Association & Anr. vs. Union of India & Ors. pending before the High Court of Delhi, (xii) SBCWP No. 1763/2016 titled as M.E.S. Builders Association of India vs. Union of India & Ors. pending before the High Court of Judicature for Rajasthan at Jodhpur, (xiii) W.P. No. 5978/2017 titled as Era Infra Engineering Ltd. vs. Union of India & Ors. pending before the High Court of Delhi, (xiv) SCA No. 15560/2016 titled as Larsen and Turbo Ltd. vs. Employees State Insurance Corporation & Anr. pending before the high Court of Gujarat at Ahmedabad, (xv) SCA No. 18467/2015 titled as Gujarat Contractors Association & Anr. vs. Employees State Insurance Corporation & Anr. pending before the High Court of TP(C) 576-598/2019 3 Gujarat at Ahmedabad, (xvi) W.P.(MD) No. 16996/2015 titled as M/s. M. Selvakumar vs. ESI Corporation & Anr. pending before the High Court of Judicature at Madras, (xvii) W.P. No. 10428/2016 titled as CREDAI Chennai vs. Employees State Insurance Corporation & Anr. pending before the High Court of Judicature at Madras, (xviii) C.W.J.C. No. 5054/2016 titled as Hindustan Construction Company Ltd. vs. the State of Bihar & Ors. pending before the High Court of Judicature at Patna, (xix) E.I.C. No. 33/2015 titled as M/s. IVRCL Ltd. vs. Employees State Insurance Corporation & Anr. pending before the Employees Insurance Court, Hyderabad, (xx) E.I.C. No. 07/2016 titled as M/s. Ramky Infrastructure Ltd. vs. Employees State Insurance Corporation & Anr. pending before the Employees Insurance Court, Hyderabad, (xxi) E.I.C. No. 08/2016 titled as M/s. Aparna Constructions and Estates Private Ltd. vs. Employees State Insurance Corporation & Anr. pending before the Employees Insurance Court, Hyderabad, (xxii) E.I.C. No. 14/2016 titled as M/s. B.G. Shirke Construction Technology Private Ltd. vs. Employees State Insurance Corporation & Anr. pending before the Employees Insurance Court, Hyderabad and (xxiii) E.I.C. No. 29/2016 titled as Tata Projects Ltd. vs. Employees State Insurance Corporation & Anr. pending before the Employees Insurance Court, Hyderabad.

          (Deepak Guglani)                                        (Anand Prakash)
            Court Master                                            Court Master