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[Cites 28, Cited by 0]

Tripura High Court

Sri Tapas Chakraborty vs The State Of Tripura on 28 August, 2017

Author: S. Talapatra

Bench: S. Talapatra

                                        THE HIGH COURT OF TRIPURA
                                                                    AGARTALA



                 WP(C). No. 300 of 2017       WP(C). No. 333 of 2017       WP(C). No. 382 of 2017        WP(C). No. 406 of 2017
                 WP(C). No. 307 of 2017       WP(C). No. 334 of 2017       WP(C). No. 383 of 2017        WP(C). No. 407 of 2017
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                 WP(C). No. 309 of 2017       WP(C). No. 336 of 2017       WP(C). No. 385 of 2017        WP(C). No. 409 of 2017
                 WP(C). No. 310 of 2017       WP(C). No. 337 of 2017       WP(C). No. 387 of 2017        WP(C). No. 410 of 2017
                 WP(C). No. 311 of 2017       WP(C). No. 338 of 2017       WP(C). No. 388 of 2017        WP(C). No. 411 of 2017
                 WP(C). No. 312 of 2017       WP(C). No. 339 of 2017       WP(C). No. 389 of 2017        WP(C). No. 412 of 2017
                 WP(C). No. 313 of 2017       WP(C). No. 340 of 2017       WP(C). No. 390 of 2017        WP(C). No. 413 of 2017
                 WP(C). No. 314 of 2017       WP(C). No. 341 of 2017       WP(C). No. 391 of 2017        WP(C). No. 414 of 2017
                 WP(C). No. 315 of 2017       WP(C). No. 342 of 2017       WP(C). No. 394 of 2017        WP(C). No. 561 of 2017
                 WP(C). No. 316 of 2017       WP(C). No. 343 of 2017       WP(C). No. 395 of 2017        WP(C). No. 562 of 2017
                 WP(C). No. 317 of 2017       WP(C). No. 344 of 2017       WP(C). No. 396 of 2017        WP(C). No. 563 of 2017
                 WP(C). No. 319 of 2017       WP(C). No. 345 of 2017       WP(C). No. 397 of 2017        WP(C). No. 564 of 2017
                 WP(C). No. 320 of 2017       WP(C). No. 346 of 2017       WP(C). No. 398 of 2017        WP(C). No. 565 of 2017
                 WP(C). No. 321 of 2017       WP(C). No. 347 of 2017       WP(C). No. 399 of 2017        WP(C). No. 566 of 2017
                 WP(C). No. 322 of 2017       WP(C). No. 348 of 2017       WP(C). No. 400 of 2017        WP(C). No. 567 of 2017
                 WP(C). No. 323 of 2017       WP(C). No. 349 of 2017       WP(C). No. 401 of 2017        WP(C). No. 568 of 2017
                 WP(C). No. 324 of 2017       WP(C). No. 350 of 2017       WP(C). No. 402 of 2017        WP(C). No. 569 of 2017
                 WP(C). No. 325 of 2017       WP(C). No. 351 of 2017       WP(C). No. 403 of 2017        WP(C). No. 570 of 2017
                 WP(C). No. 331 of 2017       WP(C). No. 381 of 2017       WP(C). No. 404 of 2017        WP(C). No. 571 of 2017
                                                                           WP(C). No. 405 of 2017        WP(C). No. 593 of 2017


                            WP(C). No. 300 of 2017

                                       Sri Tapas Chakraborty,
                                       son of late Makhan Lal Chakraborty,
                                       of Village: Kanchan Palli, P.O. ONGC, P.S. Amtali, District: West Tripura

                                                                                                                        .........Petitioner
                                       -VERSUS-

                            1.         The State of Tripura,
                                       represented by the Secretary & Commissioner to the Government of
                                       Tripura, Department of Finance, having his office at New Secretariat
                                       Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex,
                                       Sub-Division: Agartala, District: West Tripura

                            2.         The Deputy Secretary,
                                       Department of Finance, Government of Tripura, having his office at New
                                       Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital
                                       Complex, Sub-Division: Agartala, District: West Tripura

                            3.         The Director of Audit,
                                       Department of Finance, Government of Tripura, having his office at P.N.
                                       Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex,
                                       Sub-Division: Agartala, District: West Tripura
                                                                                          ........ Respondents
WP(C). No. 307 of 2017

Shri Chittaranjan Debnath, son of late Dinabandhu Debnath, resident of East Shibnagar, P.O. Agartala College, P.S. East Agartala, District:

West Tripura, Pin: 799004 .........Petitioner WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 1 of 42
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 308 of 2017 Shri Ajoy Chakraborty, son of late Arun Baran Chakraborty, resident of Village & P.O. Siddhi Ashram, P.S. Amtali, District: West Tripura, Pin:799003 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 309 of 2017 Shri Babul Das, son of late Rameswar Das, resident of Village: Chandramura, P.O. Battali, P.S. Sonamura, District:
Sepahijala Tripura, Pin:799115 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 2 of 42 Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 310 of 2017 Shri Bibek Sarkar, son of late Upendra Chandra Sarkar, resident of Village & P.O. Kaiyadhepa, P.S. Madhupur, District: Sepahijala Tripura, Pin:799100 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 311 of 2017 Shri Bijon Chakraborty, son of Shri Fulon Krishna Chakraborty, resident of Dhajanagar, P.O. Gakulpur, Udaipur, District: Gomati Tripura, Pin:799114 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 3 of 42 WP(C). No. 312 of 2017 Shri Partha Kumar Roy, son of Shri Kanu Bhusan Roy, resident of Village Purba Nalchar (School) Para, near Nalchar H/S School, Nalchar, P.O. Nalchar, District: Tripura West now Sepahijala District, Pin:799115 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 313 of 2017 Smti. Malabika Nag Datta, wife of Shri Susanta Datta, resident of Quarter No. 145 Type-II, New Capital Complex, P.O. Kunjaban, P.S. New Capital Complex, Pin:799006 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 314 of 2017 Shri Saumen Bhattacharyya, son of late Sukhada Ranjan Bhattacharyya, resident of C/o. Dr. Priyaranjan Bhattacharyya, Old Kalibari Lane, Krishnanagar, P.O. Agartala, District: West Tripura, Pin:799001 .........Petitioner
-VERSUS-
1. The State of Tripura, WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 4 of 42 represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 315 of 2017 Shri Bholanath Sarkar, son of late Gopal Ch. Sarkar, resident of Village & P.O. Veluarchar, P.S. Kalamchoura, Sonamura, District:
Sepahijala Tripura, Pin:799102 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 316 of 2017 Shri Pulin Mitra, son of late Upendra Kumar Mitra, resident of Type-II Qtr. No. 149, Kunjaban Extension, near Vivekananda Abasan, P.O. Kunjaban, P.S. New Capital Complex, Agartala, District: West Tripura, Pin:799006 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 5 of 42 ........ Respondents WP(C). No. 317 of 2017 Shri Biswajit Bhowmik, son of late Santi Narayan Bhowmik, resident of village Dighalia (Natannagar), P.O. Agartala Airport, P.S. Airport, District: West Tripura, Pin:799009 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 319 of 2017 Md. Sahetul Miah, son of late Abjan Ali Mirdha, resident of Village & P.O. Khilpara, Udaipur, P.S. R. K. Pur, District: Gomati Tripura, Pin: 799120 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 320 of 2017 Shri Janardhan Kar, son of late Harish Ch. Kar, resident of Bordwali Choudhury Mill, P.O. A. D. Nagar, P.S. A. D. Nagar, District: West Tripura, Pin: 799003 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 6 of 42 Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 321 of 2017 Shri Ratan Chandra Saha, son of Shri Nikhil Chandra Saha, resident of Kunjaban Colony, Agartala, P.O. Abhoyanagar, P.S. East Agartala, District: West Tripura, Pin:799005 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 322 of 2017 Shri Jishnu Kumar Das, son of late Jaladhar Das, resident of Mandappara, P.O. Rajbari, P.S. Dharmanagar, District: North Tripura, Pin:799253 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 7 of 42 Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 323 of 2017 Shri Joydip Roy, son of Sri Bhagirath Roy, resident of South Nayapara, Dharmanagar, P.O. Dharmanagar, P.S. Dharmanagar, District: North Tripura, Pin:799250 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 324 of 2017 Shri Litan Saha, son of late Mukanda Ch. Saha, resident of Village Bhati Abhoynagar Cantonment Road, P.O. Agartala, P.S. West Agartala, District: West Tripura, Pin:799001 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 325 of 2017 Smti. Shelly Sutradhar, wife of Saumen Deb, resident of Netaji Road, P.O. Dharmanagar, P.S. Dharmanagar, District:
North Tripura, Pin:799250 WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 8 of 42 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 331 of 2017 Dilip Miah, son of late Ali Akkas Miah, resident of Old Gangail Road, near Netaji School, P.O. Agartala, P.S. West Agartala, District: West Tripura, Pin:799001 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 333 of 2017 Sri Uttam Saha, son of Nikhil Saha, resident of Thakurpara, P.O. & P.S. Melaghar, District: Sepahijala Tripura, Pin:799115 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 9 of 42
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 334 of 2017 Shri Rana Sharma, son of late Ganesh Chandra Sharma, resident of Krishnanagar Old Kalibari Lane, P.O. Agartala, P.S. West Kotwali, District: West Tripura, Pin:799001 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 335 of 2017 Sri Sankar Debnath, son of Sri Makhan Ch. Debnath, resident of Village & P.O. Surjyamani Nagar, P.S. Amtali, District : West Tripura, Pin:799022 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 10 of 42 ........ Respondents WP(C). No. 336 of 2017 Sri Mantosh Das, son of late Manoharan Das, resident of South Nayapara, P.O. Dharmanagar, P.S. Dharmanagar, District:
North Tripura, Pin:799250 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 337 of 2017 Sri Uttam Das, son of Sankar Das, resident of Chowrangeepara, P.O. Charipara, P.S. Amtali, District: West Tripura, Pin:799003 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 338 of 2017 Sri Biplab Barua, son of Shri Nanigopal Barua, resident of village Dhalabil, P.O. Samatal Padmabil, P.S. Khowai, District:
Khowai Tripura, Pin:799201 .........Petitioner
-VERSUS-
WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 11 of 42
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura WP(C). No. 339 of 2017 Shri Tarun Chaudhuri, son of late Nani Gopal Choudhury, resident of Debendra Debnath Road, P.O. Dhaleswar, P.S. East Agartala, District: West Tripura, Pin:799007 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 340 of 2017 Shri Uttam Kumar Das, son of late Abani Mohan Das, resident of Village & P.O. Sekerkote, P.S. Amtali, District: West Tripura, Pin:799130 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 12 of 42
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 341 of 2017 Shri Sudhir Chandra Bhowmik, son of late Harendra Chandra Bhowmik, resident of Village & P.O. Khas Chowmuhani, P.S. Melaghar, District:
Sepahijala Tripura, Pin:799115 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 342 of 2017 Shri Jyotirmoy Taran, son of Manik Chandra Taran, resident of Indranagar, P.O. Indranagar, P.S. New Capital Complex, District:
West Tripura, Pin:799006 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 343 of 2017 Sri Sujit Dey, WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 13 of 42 son of Sri Atindra Chandra Dey, resident of Arundhuti Nagar, Road No. 1, P.O. Arundhuti Nagar, Agartala, P.S. A. D. Nagar, District: West Tripura, Pin:799009 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 344 of 2017 Shri Brijesh Talapatra, son of Animesh Talapatra, resident of West Joynagar, A. K. Road, behind Old Joy Ram Saw Mill, P.O. Agartala, Sankar Math Sarani, P.O. West Agartala, District: West Tripura, Pin:799001 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 345 of 2017 Sri Manojit Nath, son of Makhan Debnath, resident of South Barajala near Kalimandir, P.O. Barjala, P.S. West Agartala, District: West Tripura, Pin:799011 .........Petitioner
-VERSUS-

WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 14 of 42

1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 346 of 2017 Sri Debashis Das, son of Sri Biren Chandra Das, resident of A. D. Nagar, Road No. 1(near Arabinda Sangha), P.O. A. D. Nagar, P.S. A. D. Nagar, District: West Tripura, Agartala, Pin:799003 .........Petitioner

-VERSUS-

1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 347 of 2017 Shri Sujit Saha, son of late Nani Gopal Saha, resident of Jogendranagar, P.O. Jogendranagar, P.S. East Agartala, District:

West Tripura, Pin:799004 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 15 of 42 Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 348 of 2017 Shri Indrajit Bhowmik, son of Shri Haripada Bhowmik, resident of Surjyamaninagar, P.O. Tripura University Campus, P.S. Amtali, District: West Tripura, Pin:799022 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 349 of 2017 Sri Haradhan Chaudhury, son of Hemanta Choudhury, resident of Village Sabroom, P.O. Sabroom, District: South Tripura, Pin:799145 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 350 of 2017 WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 16 of 42 Sri Abhijit Acharjee, son of Sri Tarapada Acharjee, resident of Krishnagar, Suparibagan, P.O. Agartala, P.S. West Agartala, District: West Tripura, Pin:799001 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 351 of 2017 Sri Mrinal Chowdhury, son of late Mishon Lal Chowdhury, resident of Village & P.O. Border Rampur, Agartala, P.S. West Agartala, District: West Tripura .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 381 of 2017 Sri Asim Kumar Deb, son of late Mrinal Deb,resident of Hrishi Arabinda Lane, Hospital Road, P.O. Dharmanagar, P.S. Dharmanagar, District: North Tripura, Pin: 799250 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 17 of 42 Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 382 of 2017 Sri Kartik Narayan Chakraborty, son of late Phanindra Narayan Chakraborty, resident of West Pratapghar, near Amader Club, P.O. A. D. Nagar, P.S. A.D. Nagar, District: West Tripura, Pin:799003 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 383 of 2017 Smti. Jaya Shib (Roy), Daughter of late Haradhan Shib, wife of Sri Sanjoy Roy, resident of Udaipur Chanban (Masterpara Housing Board Corner), P.O. R.K. Pur, District:
Gomati Tripura, Pin:799120 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 18 of 42 ........ Respondents WP(C). No. 384 of 2017 Sri Debasish Das, son of Sri Dhrendra Ch. Das, resident of Surjyamaninagar, P.O. Surjyamaninagar, P.S. Amtali, District:
West Tripura, Pin:799022 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 385 of 2017 Sri Ranjit Shil, son of Haridhan Shil, resident of Siddhi Ashram, Railway Station Road, P.O. Siddhi Ashram, P.S. Amtali, District: West Tripura, Pin:799003 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 387 of 2017 Sri Debasish Debnath, son of Sri Dinadayal Debnath, resident of Shalgarah, Udaipur, P.O. Shalgarah, P.S. R. K. Pur, District:
Gomati Tripura, Pin:799114 .........Petitioner
-VERSUS-
WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 19 of 42
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 388 of 2017 Sri Bipul Das, son of Sunil Chandra Das, resident of Lalchari, P.O. Marachara, P.S. Kamalpur, District: Dhalai Tripura, Pin:799285 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 389 of 2017 Sri Biplab Sarkar, son of late Gopal Ch. Sarkar, resident of village Santinagar, P.O. Teliamura, P.S. Teliamura, Distrct:
Khowai, Pin:799250 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 20 of 42
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 390 of 2017 Sri Litan Kar, son of late Dulal Kar, resident of Village Sardu Kar Kani, P.O. N. K. R. Para, P.S. Teliamura, District:
Khowai Tripura, Pin:799205 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 391 of 2017 Sri Pintu Das, son of Himangshu Ranjan Das, resident of Village Rajarbag, near Arunachal Sangh Road, P.O. Rajarbag, P.S. Udaipur, District: Gomati Tripura, .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 394 of 2017 Sri Rajib Bhattacharjee, son of late Ranjit Bhattacharjee, WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 21 of 42 resident of College Road, P.O. & P.S. Dharmanagar, District: North Tripura, Pin:799250 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 395 of 2017 Sri Bachchan Chakma, son of Animoy Chakma, resident of Village & P.O. Andhar Charra, P.S. Pecharthal, District: Unakoti Tripura, .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 396 of 2017 Sri Ramendra Debbarma, son of late Chitta Ranjan Debbarma, resident of Village Naba Kr. Para(Chargaria), P.O. & P.S. Mandai, District:
West Tripura, Sub-Division- Jirania, Pin: 799045 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 22 of 42
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 397 of 2017 Sri Sujoy Debnath, son of Sri Jogesh Debnath, resident of Jagatpur, P.O. Abhoynagar, P.S. New Capital Complex, District:
West Tripura, Pin:799005 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 398 of 2017 Sri Partha Das, son of late Radhaballav Das, resident of South Badharghat (Kanchan Palli), P.O. Siddhi Ashram, P.S. Amtali, District: West Tripura, Pin:799003 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 399 of 2017 WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 23 of 42 Sri Susanta Pal, son of late Sanatan Pal, resident of West Bank of Amarasagar, P.O. & P.S. R. K. Pur, Udaipur, District:
Gomati Tripura, Pin:799120 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 400 of 2017 Sri Subrata Das, son of late Suraj Mohan Das, resident of Birchandra Nagar, P.O. Takma Cherra, P.S. Santir Bazar, Sub-

Division: Santir Barzar, District: South Tripura, Pin:799125 .........Petitioner

-VERSUS-

1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 401 of 2017 Sri Ripan Mukharjee, son of late Bijoyendra Mukharjee, resident of Ramnagar Road No. 10, Agartala, P.O. Ramnagar, P.S. West Agartala, District: West Tripura, Pin:799002 .........Petitioner

-VERSUS-

1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 24 of 42 Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura WP(C). No. 402 of 2017 Sri Khokan Ch. Das, son of late Sumanta Ch. Das, resident of Netajinagar, ONGC, Agartala, P.O. ONGC, P.S. Amtali, District:

West Tripura, Pin:799014, Sub-Division: Sadar .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 403 of 2017 Sri Abhijit Roy, son of Harish Chandra Roy, resident of Madhya Bhubanban, P.O. West Bhubanban, P.O.West Bhubanban, P.S. West Agartala, District: West Tripura, Sub-Division: Sadar, Pin:799002 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 25 of 42 ........ Respondents WP(C). No. 404 of 2017 Smti. Arpita Deb, daughter of Shri Sushil Chandra Deb, resident of Debinagar, Ranirbazar, P.O. Ranirbazar, P.S. Ranirbazar, District:
West Tripura, Pin:799035 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 405 of 2017 Sri Samson Uchoi, son of Andhi Ram Uchoi, resident of Village: Depachara (Kewoi Uchoi Para) P.O. Jatanbari, P.S. Natun Bazar, Sub-Division : Karbook, District: Gomati Tripura, Pin:799104 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 406 of 2017 Sri Niranjan Paul, son of Nagendra Chandra Paul, resident of Village Bholanandapalli, P.O. Kathal Bagan, Kunjaban, P.S. New Capital Complex, District: West Tripura, Pin:799006 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 26 of 42 Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 407 of 2017 Sri Suklal Dey.

son of late Kalachand Dey, resident of Village Kunjaban Colony, P.O. Abhoynagar, P.S. East Thana, District: West Tripura, Pin:799005 .........Petitioner

-VERSUS-

1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 408 of 2017 Sri Bikram Das, son of late Pran Mohan Das, resident of Kanchanbari, near Bridge, P.O. Kanchanbari, P.S. Kumarghat, District: Unakoti Tripura, Pin:799288 .........Petitioner

-VERSUS-

1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 27 of 42 ........ Respondents WP(C). No. 409 of 2017 Sri Manoj Gupta, son of Sukesh Chandra Gupta, resident of Ariport Road, Village: Chinaihani, P.O. & P.S. Agartala Aerodrome Singarbil, District: West Tripura, Pin:799009 .........Petitioner

-VERSUS-

1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 410 of 2017 Sri Buddha Deb, son of Pranab Jyoti Deb, resident of Bhati Abhoynagar, P.O. Agartala, P.S. East Agartala, District:

West Tripura, Pin:799001 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 411 of 2017 Sri Bhabatosh Chakraborty, son of late Murary Chakraborty, resident of 60 Card, Gandachara, P.O. Sarma, P.S. Gandachara, District:
Dhalai Tripura, Pin:799284 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 28 of 42 Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 412 of 2017 Sri Swadesh Das, son of Nakul Chandra Das, resident of Kamalcherra, P.O. Kamalcherra, P.S. Abmassa, District: Dhalai Tripura, Pin:799289 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 413 of 2017 Sri Dilip Das, son of late Dhirendra Das, resident of Chulubari, P.O. Bamanchara, P.S. Kamalpur, District: Dhalai Tripura, Pin:799286 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 29 of 42 WP(C). No. 414 of 2017 Sri Samir Chakraborty, son of Sadhan Chakraborty, resident of Village Jangalia, P.O. & P.S. Bishalgarh, District: Sepahijala, Pin:799102 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 561 of 2017 Sri Subir Dey, son of Sri Sushil Dey, resident of Village Kandigram, P.O. Manikbhander, P.S. Kamalpur, District:
Dhalai, Pin: 799287 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 562 of 2017 Sri Pintu Rudra, son of late Narayan Rudra, resident of Village Town Fulkumar, P.O. R. K. Pur, P.S. R. K. Pur, District:
Gomati Tripura, Pin:799120 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 30 of 42 Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 563 of 2017 Sri Bapi Goswami, Son of late Manoranjan Goswami, resident of Village Jirania Colony, P.O. Sachindranagar Colony, P.S. Jirania, District: West Tripura, Pin: 799045 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 564 of 2017 Sri Uttam Das, son of Sri Niranjan Das, resident of Village Dataram, P.O. Abani Reang Para, P.S. R. K. Pur, District:
Gomati Tripura, Pin:799053 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 31 of 42 ........ Respondents WP(C). No. 565 of 2017 Sri Sanji Das, son of late Sambhu Das, resident of Village Chakmaghat, P.O. Chakmaghat, P.S. Teliamura, District:
Khowai Tripura, Pin:799205 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 566 of 2017 Sri Sujit Das, son of late Raimohan Das, resident of Village Durjoy Nagar, P.O. Durjoy Nagar, P.S. Airport, District:
West Tripura, Pin:799009 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 567 of 2017 Sri Rahul Chakraborty, son of late Phanindra Bhusan Chakraborty, resident of Village Chota Surma, P.O. Marachara, P.S. Kamalpur, District:
Dhalai, Pin:799285 .........Petitioner
-VERSUS-
1. The State of Tripura, WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 32 of 42 represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 568 of 2017 Sri Biplab Sarkar, son of late Kanai Lal Sarkar, resident of Vilalge Photamati, P.O. Laxmipati, P.S. R. K. Pur, District: Gomati Tripura, Pin:799120 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 569 of 2017 Sri Debasish Naha, son of Dulal Chandra Naha, resident of Village Fulkumar, P.O. Fulkumar, P.S. R. K. Pur, District: Gomati Tripura, Pin:799120 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 33 of 42 Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 570 of 2017 Sri Bapi Das, son of late Narayan Chandra Das, resident of Village Dhajanagar, P.O. Gakulpur, P.S. R. K. Pur, District: Gomati Tripura, Pin:799114 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 571 of 2017 Sri Narayan Debnath, son of late Nani Debnath, resident of Village Jagatpur, P.O. Abhoynagar, P.S. New Capital Complex, District: West Tripura, Pin:799005 .........Petitioner
-VERSUS-
1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura
3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents WP(C). No. 593 of 2017 Sri Bijoy Kar, son of Sri Anil Kar, resident of Badharghat, Hapaniya, P.O. ONGC, P.S. Amtali, District: West Tripura, Pin:7990014 .........Petitioner
-VERSUS-

WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 34 of 42

1. The State of Tripura, represented by the Secretary & Commissioner to the Government of Tripura, Department of Finance, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

2. The Deputy Secretary, Department of Finance, Government of Tripura, having his office at New Secretariat Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura

3. The Director of Audit, Department of Finance, Government of Tripura, having his office at P.N. Complex, Gorkhabasti, Agartala, P.O. Kunjaban, P.S. New Capital Complex, Sub-Division: Agartala, District: West Tripura ........ Respondents BEFORE THE HON'BLE MR. JUSTICE S. TALAPATRA For the petitioners : Mr. Somik Deb, Advocate For the respondents : Mr. S. Chakraborty, Addl. G.A. Date of hearing & delivery : 28.08.2017 of Judgment and order Whether fit for reporting : YES Judgment and Order(Oral) Heard Mr. Somik Deb, learned counsel appearing for the petitioners as well as Mr. S. Chakraborty, learned Addl. G.A. appearing for the respondents.

[2] All these petitions being WP(C) No. 300 of 2017 [Sri Tapas Chakraborty v. State of Tripura & Ors.], WP(C) No. 307 of 2017 [Sri Chitta Ranjan Debnath v. State of Tripura & Ors.], WP(C) No. 308 of 2017 [ Sri Ajoy Chakraborty v. State of Tripura & Ors.], WP(C) No. 309 of 2017 [Sri Babul Das v. State of Tripura & Ors.], WP(C) No. 310 of 2017 [ Sri Bibak Sarkar v. State of Tripura & Ors.], WP(C) No. 311 of 2017 Sri Bijan Chakraborty v. WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 35 of 42 State of Tripura & Ors.], WP(C) No. 312 of 2017 [ Sri Partha Kr. Roy v. State of Tripura & Ors.], WP(C) No. 313 of 2017 [ Smti. Malabika Nag Data v. State of Tripura & Ors.], WP(C) No. 314 of 2017 [ Sri Saumen Bhattacharjee v. State of Tripura & Ors.], WP(C) No. 315 of 2017 [ Sri Bholanath Sarkar v. State of Tripura & Ors.], WP(C) No. 316 of 2017 [ Sri Pulin Mitra v. State of Tripura & Ors.], WP(C) No. 317 of 2017 [ Sri Biswajit Bhowmik v. State of Tripura & Ors.], WP(C) No. 319 of 2017 Md. Sahetul Miah Mirdha v. State of Tripura & Ors.], WP(C) No. 320 of 2017 [ Sri Janardhan Kar v. State of Tripura & Ors.], WP(C). No. 321 of 2017 [ Sri Ratan Ch. Saha v. State of Tripura & Ors.], WP(C). No. 322 of 2017 [Sri Jishnu Kr. Das v. State of Tripura & Ors.], WP(C) No. 323 of 2017 [Joydip Roy v. State of Tripura & Ors.], WP(C) No. 324 of 2017 [Sri Litan Saha v. State of Tripura & Ors.], WP(C) No. 325 of 2017 [Smti. Shelly Sutradhar v. State of Tripura & Ors.], WP(C) No. 331 of 2017 [Dilip Miah v. State of Tripura & Ors.], WP(C) No. 333 of 2017 [Sri Uttam Saha v. State of Tripura & Ors.], WP(C) No. 334 of 2017 [Sri Rana Sharma v. State of Tripura & Ors.], WP(C) No. 335 of 2017 [Sri Sankar Debnath v. State of Tripura & Ors.], WP(C) No. 336 of 2017 [Sri Mantosh Das v. State of Tripura & Ors.], WP(C) No. 337 of 2017 [Sri Uttam Das v. State of Tripura & Ors.], WP(C) No. 338 of 2017 [Sri Biplab Baruah v. State of Tripura & Ors.], WP(C) No. 339 of 2017 [Sri Tarun Choudhury v. State of Tripura & Ors.], WP(C) No. 340 of 2017 [Uttam Kr Deb v. State of Tripura & Ors.], WP(C) No. 341 of 2017 [Sri Sudhir Ch. Bhowmik v. State of WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 36 of 42 Tripura & Ors.], WP(C) No. 342 of 2017 [Sri Jyotirmoy Taran v. State of Tripura & Ors.], WP(C) No. 343 of 2017 [ Sri Sujit Dey v. State of Tripura & Ors.], WP(C) No. 344 of 2017 [Sri Brijesh Talapatra v. State of Tripura & Ors.], WP(C) No. 345 of 2017 [Manojit Nath v. State of Tripura & Ors.], WP(C) No. 346 of 2017 [Debassish Das v. State of Tripura & Ors.], WP(C) No. 347 of 2017 [Sri Sujit Saha v. State of Tripura & Ors.], WP(C) No. 348 of 2017 [Sri Indrajit Bhowmik v. State of Tripura & Ors.], WP(C) No. 349 of 2017 [Sri Haradhan Choudhury v. State of Tripura & Ors.], WP(C) No. 350 of 2017 [Sri Abhijit Acharji v. State of Tripura & Ors.], WP(C) No. 351 of 2017 [Sri Mrinal Choudhury v. State of Tripura & Ors.], WP(C) No. 381 of 2017 [Sri Ashim Kr. Deb v. State of Tripura & Ors.], WP(C) No. 382 of 2017 [Sri Kartik Narayan Chakraborty v. State of Tripura & Ors.], WP(C) No. 383 of 2017 [Sri Jaya Shib (Roy) v. State of Tripura & Ors.], WP(C) No. 384 of 2017 [Sri Debasish Das v. State of Tripura & Ors.], WP(C) No. 385 of 2017 [Sri Ranjit Shil v. State of Tripura & Ors.], WP(C) No. 387 of 2017 [Sri Debasish Debnath v. State of Tripura & Ors.], WP(C) No. 388 of 2017 [Sri Bipul Das v. State of Tripura & Ors.], WP(C) No. 389 of 2017 [Sri Biplab Sarkar v. State of Tripura & Ors.], WP(C) No. 390 of 2017 [Sri Litan Kar v. State of Tripura & Ors.], WP(C) No. 391 of 2017 [Sri Pintu Das v. State of Tripura & Ors.], WP(C) No. 394 of 2017 [Sri Rajib Bhattacharjee v. State of Tripura & Ors.], WP(C) No. 395 of 2017 [Sri Bachchan Chakma v. State of Tripura & Ors.], WP(C) No. 396 of 2017 [Sri Ramendra WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 37 of 42 Debbarma v. State of Tripura & Ors.], WP(C) No. 397 of 2017 [Sri Sujoy Debnath v. State of Tripura & Ors.], WP(C) No. 398 of 2017 [Sri Partha Das v. State of Tripura & Ors.], WP(C) No. 399 of 2017 [Sri Susanta Pal v. State of Tripura & Ors.], WP(C) No. 400 of 2017 [Sri Subrata Das v. State of Tripura & Ors.], WP(C) No. 401 of 2017 [Sri Ripan Mukharjee v. State of Tripura & Ors.], WP(C) No. 402 of 2017 [Sri Khokan Ch. Das v. State of Tripura & Ors.], WP(C) No. 403 of 2017 [Sri Abhijit Roy v. State of Tripura & Ors.], WP(C) No. 404 of 2017 [Smti. Arpita Deb v. State of Tripura & Ors.], WP(C) No. 405 of 2017 [Sri Samson Uchai v. State of Tripura & Ors.], WP(C) No. 406 of 2017 [Sri Niranjan Paul v. State of Tripura & Ors.], WP(C) No. 407 of 2017 [Sri Suklal Dey v. State of Tripura & Ors.], WP(C) No. 408 of 2017 [Sri Bikram Das v. State of Tripura & Ors.], WP(C) No. 409 of 2017 [Sri Manoj Gupta v. State of Tripura & Ors.], WP(C) No. 410 of 2017 [Sri Buddha Deb v. State of Tripura & Ors.], WP(C) No. 411 of 2017 [Sri Bhabatosh Chakraborty v. State of Tripura & Ors.], WP(C) No. 412 of 2017 [Sri Swadesh Das v. State of Tripura & Ors.], WP(C) No. 413 of 2017 [Sri Dilip Das v. State of Tripura & Ors.], WP(C) No. 414 of 2017 [Sri Samir Chakraborty v. State of Tripura & Ors.], WP(C) No. 561 of 2017 [Sri Subir Dey v. State of Tripura & Ors.], WP(C) No. 562 of 2017 [Sri Pintu Rudra v. State of Tripura & Ors.], WP(C) No. 563 of 2017 [Sri Bapi Goswami v. State of Tripura & Ors.], WP(C) No. 564 of 2017 [Sri Uttam Das v. State of Tripura & Ors.], WP(C) No. 565 of 2017 [Sri Sanjit Das v. State of Tripura & WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 38 of 42 Ors.], WP(C) No. 566 of 2017 [Sri Sujit Das v. State of Tripura & Ors.], WP(C) No. 567 of 2017 [Sri Rahul Chakraborty v. State of Tripura & Ors.], WP(C) No. 568 of 2017 [Sri Biplab Sarkar v. State of Tripura & Ors.], WP(C) No. 569 of 2017 [Sri Debasish Nath v. State of Tripura & Ors.], WP(C) No. 570 of 2017 [Sri Bapi Das v. State of Tripura & Ors.], WP(C) No. 571 of 2017 [Sri Narayan Debnath v. State of Tripura & Ors.] and WP(C) No. 593 of 2017 [Sri Bijoy Kar v. State of Tripura & Ors.] are consolidated or clustered for disposal by a common judgment inasmuch the question as raised in those writ petitions are common and setup in identical conspectus of facts.

[3] Here are the petitioners who served on fixed pay basis and urged this Court for directing the respondents to add that period to their service. The regular pay scale was released. In the premises, the substantive appointment of the petitioners shall be counted from the day when the petitioners were appointed on the fixed pay basis for all purposes including pension, seniority and other benefits from the service.

[4] After the petitioner were appointed in the post of Assistant Audit Officer, in terms of the decision taken by the Council of Ministers which was communicated by the Finance Department under their notification No. F.9(4)-FIN(PAC)/94 dated 18.09.2000, there is no amount of dispute that the substantive posts of the Assistant Audit Officers were created by keeping the regular pay WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 39 of 42 scale of Rs. 6,500-12,300/- in terms of the government policy that after 5 years of continuous service, the regular pay scale shall be released in favour of the persons who were thus appointed. [5] The final seniority list of Assistant Audit Officers was also published by the memorandum under No. F.2 (5)/57/AUD- DIR/ESTT/2008/6913-7009 dated 03.09.2008, Annexure-11 to the writ petition, clearly stating that the seniority list of 102 Asstt. Audit Officers/Asstt. Accounts Officers who were allowed fixed pay of Rs. 4,000/- per month is modified. Thus, the seniority list was finalized.

[6] The petitioners were appointed on fixed pay basis keeping the regular pay scale in abeyance and that aspect is not under controversy. It is also not in dispute that after their appointment as such, the State respondents had framed the Rules called the Tripura Audit & Accounts Service Rules, 2007, which was published in the Tripura Gazette Extra Ordinary issue dated 02.01.2008. Rule-1(b) of the said Rules provides that those Rules shall come into force on and from the date of their publication in the official gazette. Thus, the said Rules as well shall be deemed to have come into effect from 02.01.2008.

[7] The service has been constituted by Rule -3 of the said Rules and there are 5 grades. Grade-V is sub-divided into the entry level and the senior level. There is also no dispute that the persons WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 40 of 42 who have been appointed in the said posts initially and constituted in the entry level.

[8] By the notification under No. F.2 (43)/ AUD /DIR/ESTT/2006/9036-216, dated 30.10.2008, Annexure-12 to the writ petition, pursuant to the recommendation of the Selection Committee constituted under Rule 14(2) in Part-V of the Tripura Audit & Accounts Service Rule, 2007, the initial constitution of the service with those Asstt. Audit/Accounts Officers who were recruited directly and have been serving as AAO was made on the date of commencement of those Rules as provided in Rule 5(1) (a) of Part-III of the TAAS. The Governor was pleased to absorb all 102 AAOs in the initial grade, Grade-V borne in the pay scale of Rs. 5,500 - 10,700/- with effect from the date on which day the Cadre Service Rules came into force i.e. 02.01.2008. Therefore, there cannot be any dispute that the petitioners were brought into the service in the entry level w.e.f. from 02.01.2008.

[9] Thereafter, by the memorandum under No. F.2 (87)/AUD-DIR/ESTT/2011/2107-2360 dated 25.07.2017 all the petitioners who were enjoying the entry level pay scale of Rs. 5,500 - 10,700/-(pre-revised) were moved to the pre-revised pay scale of Rs. 6,500 - 12,300/- later on revised to PB-3 the pay scale of Rs. 10,230 - 34,800/- with grade pay of Rs. 4,600/- with retrospective effect from 02.01.2012 in terms of sub-Rule-2 of Rule-30 of the Tripura Audit & WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 41 of 42 Accounts Service Rules, 2017, as all the writ petitioners did complete their 4 years of regular and continuous service on that day. [10] Now the petitioners, according to Mr. S. Deb, learned counsel appearing for the petitioners has become eligible for appearing in the departmental examination for promotion to the Grade-IV of the said service. But as the respondents are not holding the departmental examination, the petitioners did not get the opportunity of clearing the examination to acquire eligibility for promotion to the Grade-IV of the said service.

[11] Since on 03.01.2017, all the petitioners have completed their qualifying service of 5 years in the Grade-V [senior scale] they are entitled to appear in the departmental examination. In view of that, the respondents are directed to hold the departmental examination within a period of 6 (six) months from the date when the petitioners shall submit a copy of this judgment and order and proceed for promotion to the Grade-IV of the said service immediately thereafter.

With these observations and direction, these petitions are allowed to the extent as indicated above. There shall be no order as to costs.

JUDGE A.Ghosh WP(C)Nos.300,307,308,309,310,311,312,313,314,315,316,317,319,320,321,322,323,324,325,331,333,334,335,336,337,338,339,340,341,342,343,344,345,3 46,347,348,349,350,351,381,382,383,384,385,387,388,389,390,391,394,395,396,397,398,399,400,401,402,403, 404,405,406,407,408,409,410,411,412,413,414,561,562,563,564,565,566,567,568,569,570,571 & 593 of 2017 Page 42 of 42