Punjab-Haryana High Court
State Of Haryana vs Kuldeep Chand And Ors on 12 May, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
RFA-666-2020 (O&M) and -1-
other connected cases
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
292+319
RFA-666-2020 (O&M)
Date of Order: 12.05.2022
STATE OF HARYANA ..Appellant
Versus
KULDEEP CHAND AND ORS ..Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Shivendra Swaroop, AAG, Haryana.
ANIL KSHETARPAL, J(Oral)
CM-1750-CI-2020 For the reasons mentioned in the application for condonation of delay which is supported by an affidavit, the application is allowed.
CM stands disposed of.
Main By this order, a batch of Regular First Appeals (details whereof are on the foot of the order), shall stand disposed of.
It has been pointed that a batch of appeals arising from same notification under Section 4 and 6 of the Land Acquisition Act, 1894, has been decided in Regular First Appeal No.1817 of 2019, titled as "The Akash Cooperative Group Housing Society Ltd.-II Vs. State of Haryana and others", decided on 27.05.2020. The learned counsel representing the State of Haryana has submitted that the entire evidence was led in the lead case and the cases listed today were decided on the basis of the judgment passed in the lead case.
It has been noticed that in certain cases, the service of notice is not complete.
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These cases are required to be disposed of in terms of judgment passed in Regular First Appeal No.1817 of 2019, titled as "The Akash Cooperative Group Housing Society Ltd.-II Vs. State of Haryana and others", decided on 27.05.2020. In view thereof, the appeals are disposed of in the same terms. However, the unserved respondents shall have liberty to file an application for recall/revival, if they feel aggrieved.
All the pending miscellaneous applications, if any, are also disposed of.
May 12th, 2022 (ANIL KSHETARPAL)
Ay JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
Sr. Case No. Party Name
No.
1 RFA No.666 of 2020 State of Haryana vs. Kuldeep Chand
and Ors.
2 RFA No. 527 of 2020 State of Haryana vs. Sadhu Singh and
Another
3 RFA No. 526 of 2020 State of Haryana vs. Reham Deen and
Others
4 RFA No. 525 of 2020 State of Haryana vs. Smt. Jaina and
Others
5 RFA No. 524 of 2020 State of Haryana vs. Bhura Khan and
Others
6 RFA No. 523 of 2020 State of Haryana vs. Smt. Amar Kaur
and Others
7 RFA No. 522 of 2020 State of Haryana vs. Jagmohan Lal
Mohan & Another
8 RFA No. 521 of 2020 Land Acquisition Collector and Anr.
vs. Smt. Satyawari @ Satyawati 9 RFA No. 520 of 2020 State of Haryana vs. Dev Raj and Others 10 RFA No. 519 of 2020 State of Haryana vs. Jarnail Singh & Anr.
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11 RFA No. 518 of 2020 State of Haryana vs. Sukhvinder Singh
and Another
12 RFA No. 517 of 2020 State of Haryana vs. Satpal Soni &
Another
13 RFA No. 667 of 2020 State of Haryana vs. Balbir Singh and
Another
14 RFA No. 668 of 2020 State of Haryana vs. Ramesh Kumar
and others
15 RFA No. 669 of 2020 State of Haryana vs. Karnail Singh and
others
16 RFA No. 670 of 2020 State of Haryana vs. Ram Gopal
Sharma and Another
17 RFA No. 671 of 2020 State of Haryana vs. Smt. Janak
Sharma and Another
18 RFA No. 672 of 2020 State of Haryana vs. Jagjit Singh and
Another
19 RFA No. 673 of 2020 State of Haryana vs. Umar Deen and
others
20 RFA No. 674 of 2020 State of Haryana vs. Surinder Kaur @
Suminder Kaur and Another
21 RFA No. 675 of 2020 State of Haryana vs. Mangat Ram and
Another
22 RFA No. 676 of 2020 State of Haryana vs. Avtar Singh and
Others
23 RFA No. 677 of 2020 State of Haryana vs. Ashwani Kumar
and Another
24 RFA No. 678 of 2020 State of Haryana vs. The Mes
Engineers Associates Coop
Group Housing Society Ltd. and Another 25 RFA No. 679 of 2020 State of Haryana vs. Gurvinder Singh and Another 26 RFA No. 680 of 2020 State of Haryana vs. Jit Singh and Others 27 RFA No. 528 of 2020 State of Haryana vs. Smt. Hasso and Ors.
28 RFA No. 507 of 2020 State of Haryana vs. Ranjit Singh and Another 29 RFA No. 508 of 2020 State of Haryana vs. Manoj Banda and Another 30 RFA No. 509 of 2020 State of Haryana vs. Ramzan and Others 31 RFA No. 510 of 2020 State of Haryana vs. Smt. Neena Singal 3 of 4 ::: Downloaded on - 24-07-2022 20:24:25 ::: RFA-666-2020 (O&M) and -4- other connected cases and Another.
32 RFA No. 511 of 2020 State of Haryana vs. Smt. Suman Singal and Another 33 RFA No. 512 of 2020 State of Haryana vs.Satish Kumar and Another 34 RFA No. 513 of 2020 State of Haryana vs. Dharminder Banda & Another 35 RFA No. 514 of 2020 State of Haryana vs. Sarbjit Singh and Another 36 RFA No. 515 of 2020 State of Haryana vs.Gurmail Singh and Another 37 RFA No. 516 of 2020 State of Haryana vs. Rajinder Kumar and Another 38 RFA No. 497 of 2020 State of Haryana vs. Deen Mohd. and Others 39 RFA No. 498 of 2020 State of Haryana vs. Palvinder Singh and Others 40 RFA No. 499 of 2020 State of Haryana vs. Nand Kumar Sharma & Another 41 RFA No. 500 of 2020 State of Haryana vs. Surinder Pal and Another 42 RFA No. 501 of 2020 State of Haryana vs. Kavita and Another 43 RFA No. 502 of 2020 State of Haryana vs. Davinder Singh and Others 44 RFA No. 503 of 2020 State of Haryana vs. Baljinder Singh and Another 45 RFA No. 504 of 2020 State of Haryana vs. Balwinder Singh and Another 46 RFA No. 505 of 2020 State of Haryana vs. Gopi Chand and Others.
47 RFA No. 506 of 2020 State of Haryana vs. Smt. Champa and Another 48 RFA No.496 of 2020 State of Haryana vs. The Rishav Cooperative House Building Society Ltd and another (ANIL KSHETARPAL) JUDGE 4 of 4 ::: Downloaded on - 24-07-2022 20:24:25 :::