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[Cites 0, Cited by 0] [Section 255(1)] [Section 255] [Entire Act]

State of Andhra Pradesh - Subsection

Section 255(1)(b) in Andhra Pradesh Panchayat Raj Act, 1994

(b)any school, hospital, dispensary, vaccination station, choultry or other institution maintained by, or under the control of any Gram Panchayat, [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.] or [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] and any records, registers or other documents kept in such institution;