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[Cites 0, Cited by 0] [Section 40(20)] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(20)(i) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(i)Certificate regarding receipt of question paper subject and paper-wise for each class as per date-sheet, consumption thereof and balance left with the Superintendent.