Section 18(1)(iii) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

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State of Uttar Pradesh - Subsection

Section 18(1)(iii) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(iii)For Second Year, Third Year in the case of four years (Part time courses) and Final Year Classes or Post Diploma or for the students whose results are declared in accordance with Rule 28 from the 15th day of the declaration of results of I/II/III year classes by the Board of Technical Education, U.P., Lucknow to May 31 of the year next following :

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State of Uttar Pradesh - Subsection

Section 18(1)(iii) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992