Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Bureau of Indian Standards (Recruitment to Administration, Finance and Other Posts) Regulations, 2007

(2)The Selection Committee' A' shall consist of the following member,s namely: -
(i)Director General, who shall be the Chairman of the Committee;
(ii)Scientist G/Scientist F of the Bureau nominated by the Director General;
(iii)A nominee of the Ministry or Department of the Central Government having administrative control of the Bureau;
(iv)Officer in charge of the, Personnel function in the Bureau; and,
(v)One or more officers to be nominated by the Director General, one of whom may be the, representative of Scheduled Castes/Scheduled Tribes.