Section 8(2)(v) in The Bureau of Indian Standards (Recruitment to Administration, Finance and Other Posts) Regulations, 2007

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(v)One or more officers to be nominated by the Director General, one of whom may be the, representative of Scheduled Castes/Scheduled Tribes.

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