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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(4) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(4)A candidate who has passed the qualifying examination and,
(i)has appeared in the Gujarat Common Entrance Test conducted in the current academic year; and
(ii)whose parents are serving in the category of service as shown below; and
(iii)who are transferred from other States to Gujarat and have resumed their duty in the place where they are transferred in Gujarat and shall remain so transferred in the State of Gujarat at the time of registration for admission.
shall be eligible for admission and his candidature shall be included in the second merit list as prescribed in sub-clause (b) (i) of sub-rule (2) of rule 11:Category of Service :
(a)Officers or Employees of Central Government; or
(b)Officers or Employees of Public Sector Undertakings of Central Government and State Government; or
(c)Officers or Employees of nationalized banks; or
(d)Officers or Employees of United Nations, UNICEF, World Health Organization and such other International Institutions located in Gujarat State; or
(e)Officers or Employees of Indian Administrative Service, Indian Police Service, Indian Forest Service of Gujarat Cadre working in Gujarat or working in other States on deputation from Gujarat; or
(f)Officers or Employees of Gujarat Government posted outside Gujarat State for administrative reasons.