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Union of India - Act

Names Of Doordarshan Channels to be Re-Transmitted by the Cable Operators in Their Cable Services'

UNION OF INDIA
India

Names Of Doordarshan Channels to be Re-Transmitted by the Cable Operators in Their Cable Services'

Rule NAMES-OF-DOORDARSHAN-CHANNELS-TO-BE-RE-TRANSMITTED-BY-THE-CABLE-OPERATORS-IN-THEIR-CABLE-SERVICES of 2000

  • Published on 13 September 2000
  • Commenced on 13 September 2000
  • [This is the version of this document from 13 September 2000.]
  • [Note: The original publication document is not available and this content could not be verified.]
Names Of Doordarshan Channels to be Re-Transmitted by the Cable Operators in Their Cable Services'Published vide 823(E),dated 13-9-2000,published in the Gazette of India, Ext.,Pt.II, Section 3,dated 13-9-2000

338.

In exercise of the powers conferred by sub-section (3) read with sub-section (1) of section 8 of the Cable Television Networks (Regulation) Act, 1995 (7 of 1995), the Prasar Bharati (Broadcasting Corporation of India) hereby specifies the number and names of Doordarshan channels to be re-transmitted by the cable operators in their cable service' and the manner of reception and re-transmission of such channels, namely-

1. Every cable operator shall

-
(i)receiver and re-transmit the following Doordarshan channels in his cable service in the prime band on channels other than those carrying terrestrial broadcast frequencies,
(a)DD-I (National Channel);
(b)DD-II (Metro Channel);2
(c)[ regional language channel of the State/Union Territory in which the cable operator is located or the DD Bharati Channel as specified in the Schedule;] [Substituted by S.O. 157(E), dated 4.2.2002. ]
(ii)take only satellite signals preferably digital signals of Doordarshan channels for re-transmission on their cable service by dish antenna /Television Receiver Only of not less than 12 feet diameter dish, and not Yagi antenna to ensure good quality reception;
(iii)not transmit any channel on the cable service in the same frequency band in which Doordarshan terrestrial channels are transmitted;
(iv)use standard equipment to ensure good quality reception of Doordarshan channels tipto tail-end subscribers comparable with other satellite channels.
Explanation.-For the purpose of this notification, the expression "prime band" constitutes frequencies relating to channels fallin in the Band I (Channels 2 to 4 ranging from 47 to 68 MHz) and Band III ((Channels 5 to 12 ranging from 174 to 230 MHz).

Schedule

Sl No. Name of State/Union Territory Name of the Regional Language Channel of Doordarshan to be Re-transmitted by the Cable Operator
1. Andhra Pradesh DD-Telugu
2. Arunachal Pradesh DD--North-East Channel
3. Assam DD-North-East Channel
4. Chandigarh DD-Punjabi
5. Daman and Diu DD-Gujarati
6. Dadra and Nagar Haveli DD-Gujarati
7. Gujarat DD-Gujarati
8. Jammu and Kashmir DD-Kashrnir
9. Karnataka DD-Chandana
10. Kerala DD-Malayalam
11. Lakshadweep DD-Malayalam
12. Maharashtra DD-Sahyadri
13. Manipur DD-North-East Channel
14. Meghalaya DD-North-East Channel
1.5. Mizoram DD-North-East Channel
16. Nagaland DD-North-East Channel
17. Orissa DD-Oriya
18. Pondicherry DD-Podigai
19. Punjab DD-Punjabi
20. Tamil Nadu DD-Podigai
21. Tripura DD-North-East Channel
22. West Bengal DD-Bangla
23. [ [Inserted by S.O. 157(E), dated 4.2.2002. ] Andaman and Nicobar Island [Inserted by S.O. 157(E), dated 4.2.2002. ] DD-Bharati Channel [Inserted by S.O. 157(E), dated 4.2.2002. ]
24. [Inserted by S.O. 157(E), dated 4.2.2002. ] Bihar [Inserted by S.O. 157(E), dated 4.2.2002. ] DD-Bharati Channel [Inserted by S.O. 157(E), dated 4.2.2002. ]
25. [Inserted by S.O. 157(E), dated 4.2.2002. ] Chhattisgarh [Inserted by S.O. 157(E), dated 4.2.2002. ] DD-Bharati Channel [Inserted by S.O. 157(E), dated 4.2.2002. ]
26. [Inserted by S.O. 157(E), dated 4.2.2002. ] Delhi [Inserted by S.O. 157(E), dated 4.2.2002. ] DD-Bharati Channel [Inserted by S.O. 157(E), dated 4.2.2002. ]
27. [Inserted by S.O. 157(E), dated 4.2.2002. ] Goa [Inserted by S.O. 157(E), dated 4.2.2002. ] DD-Bharati Channel [Inserted by S.O. 157(E), dated 4.2.2002. ]
28. [Inserted by S.O. 157(E), dated 4.2.2002. ] Haryana [Inserted by S.O. 157(E), dated 4.2.2002. ] DD-Bharati Channel [Inserted by S.O. 157(E), dated 4.2.2002. ]
29. [Inserted by S.O. 157(E), dated 4.2.2002. ] Himachal Pradesh [Inserted by S.O. 157(E), dated 4.2.2002. ] DD-Bharati Channel [Inserted by S.O. 157(E), dated 4.2.2002. ]
30. [Inserted by S.O. 157(E), dated 4.2.2002. ] Jharkhand [Inserted by S.O. 157(E), dated 4.2.2002. ] DD-Bharati Channel [Inserted by S.O. 157(E), dated 4.2.2002. ]
31. [Inserted by S.O. 157(E), dated 4.2.2002. ] Madhya Pradesh [Inserted by S.O. 157(E), dated 4.2.2002. ] DD-Bharati Channel [Inserted by S.O. 157(E), dated 4.2.2002. ]
32. [Inserted by S.O. 157(E), dated 4.2.2002. ] Rajasthan [Inserted by S.O. 157(E), dated 4.2.2002. ] DD-Bharati Channel [Inserted by S.O. 157(E), dated 4.2.2002. ]
33. [Inserted by S.O. 157(E), dated 4.2.2002. ] Sikkim [Inserted by S.O. 157(E), dated 4.2.2002. ] DD-North-East Channel [Inserted by S.O. 157(E), dated 4.2.2002. ]
34. [Inserted by S.O. 157(E), dated 4.2.2002. ] Uttar Pradesh [Inserted by S.O. 157(E), dated 4.2.2002. ] DD-Bharati Channel [Inserted by S.O. 157(E), dated 4.2.2002. ]
35 [Inserted by S.O. 157(E), dated 4.2.2002. ] Uttaranchal [Inserted by S.O. 157(E), dated 4.2.2002. ] DD-Bharati Channel.] [Inserted by S.O. 157(E), dated 4.2.2002. ]