Bombay High Court
K. K. Wagh Education Society Hirabai ... vs Union Of India Thr Its Secretary ... on 30 October, 2023
Author: Nitin Jamdar
Bench: Nitin Jamdar
Board Sr.No.:-2
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 257 OF 2022
Association Of The Management Of Un-aided ....PETITIONER
Engineering Colleges And Ors.
V/S
Higher And Technical Education Department ....RESPONDENT
Thrugh Additional Chief Secretary And Ors.
WITH WRIT PETITION NO. 3722 OF 2021 Shree Chanakya Education Society Tathwade ....PETITIONER Thru It Authorised Person V/S The State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 2543 OF 2021 Vishwaniketan Trust And Ors ....PETITIONER V/S Higher And Technical Education Department ....RESPONDENT And Ors WITH WRIT PETITION NO. 256 OF 2022 Shri Sairaj Shikshan Pratishthan And Anr ....PETITIONER V/S Higher And Technical Education Department Page 1/6 ::: Uploaded on - 30/10/2023 ::: Downloaded on - 31/10/2023 08:52:32 ::: And Ors WITH WRIT PETITION NO. 258 OF 2022 K.k. Wagh Education Society, Hirabai Haridas ....PETITIONER Vidyanagari, Thru Secretary Kallapa S. Bandi And Ors.
V/S Highter And Technical Education Department....RESPONDENT Thru Additional Chief Secretary And Ors.
WITH WRIT PETITION NO. 259 OF 2022 The Association Of The Managements Of Agri.....PETITIONER And Agri. Allied Colleges V/S Higher And Technical Education Dept. Through ....RESPONDENT Additional Chief Secretary WITH WRIT PETITION NO. 13225 OF 2023 Association Of The Managements Of Un- Aided....PETITIONER Engineering Colleges Thr. Chief Executive And Ors V/S Higher And Technical Education Dept. Thr. ....RESPONDENT Principal Secretary And Ors WITH WRIT PETITION NO. 15519 OF 2022 ....RESPONDENT K. K. Wagh Education Society Hirabai Haridas Page 2/6 ::: Uploaded on - 30/10/2023 ::: Downloaded on - 31/10/2023 08:52:32 ::: Vidyanagari, Thro. Its Secretary And Ors V/S Union Of India Thr Its Secretary Ministry Of ....RESPONDENT Social Justice And Empowerment And Ors WITH WRIT PETITION NO. 15520 OF 2022 Association Of The Managements Of ....PETITIONER Agriculture And Agricultre Alied College Thro.cheif Off. And Ors V/S Union Of India Thhr Its Secretaru Ministry Of....RESPONDENT Social Justice And Empowerment And Ors WITH WRIT PETITION NO. 15527 OF 2022 Association Of The Management Of ....PETITIONER Polytechnics V/S Union Of India Thr Its Secretary Ministry Of ....RESPONDENT Social Justice And Empowerment And Ors WITH WRIT PETITION NO. 255 OF 2022 The Association Of The Managements Of ....PETITIONER Polytechnics V/S Higher And Technical Education Dept. Through ....RESPONDENT Additional Chief Secretary And Ors WITH WRIT PETITION NO. 12067 OF 2023 ....PETITIONER Page 3/6 ::: Uploaded on - 30/10/2023 ::: Downloaded on - 31/10/2023 08:52:32 ::: Association Of The Managements Of Un Aided....PETITIONER Engineering Colleges And Ors V/S Higher And Technical Education Dept. Thr Its....RESPONDENT Principal And Ors WITH WRIT PETITION NO. 15524 OF 2022 Association Of The Management Of Aided ....PETITIONER Engineering Colleges And Ors V/S Union Of India Thr Its Secretary Ministry Of ....RESPONDENT Social Justice And Empowerment And Ors WITH WRIT PETITION NO. 12056 OF 2023 Association Of The Management Of Agriculture....PETITIONER And Agriculture Allied Colleges And Ors V/S Higher And Technical Education Dept. Thru Its ....RESPONDENT Principal Secretary, Govt. Of Maharashtra And Ors WITH WRIT PETITION NO. 12041 OF 2023 Association Of Management Of Polytechnics ....PETITIONER And Ors V/S Higher And Technical Education Dept. Thru Its ....RESPONDENT Principal Secretary, Govt. Of Maharashtra And Ors Page 4/6 ::: Uploaded on - 30/10/2023 ::: Downloaded on - 31/10/2023 08:52:32 ::: WITH WRIT PETITION NO. 12065 OF 2023 K. K. Wagh Education Society And Ors ....PETITIONER V/S Higher And Technical Education Dept. Of And ....RESPONDENT Ors WITH WRIT PETITION NO. 3719 OF 2021 Shree Chanakya Education Society Through Its ....PETITIONER Secretary And Anr V/S The State Of Maharashtra Through The Special ....RESPONDENT Assistant Department And Ors WITH WRIT PETITION NO. 3720 OF 2021 Shree Chanakya Education Society Tathawade ....PETITIONER Thru Director V/S State Of Maharashtra And Ors ....RESPONDENT WITH INTERIM APPLICATION STAMP NO. 26879 OF 2023 In Writ Petition 257 OF 2022 Association Of The Management Of Un-aided ....PETITIONER Engineering Colleges And Ors.
V/S Higher And Technical Education Department ....RESPONDENT Thrugh Additional Chief Secretary And Ors.
Page 5/6 ::: Uploaded on - 30/10/2023 ::: Downloaded on - 31/10/2023 08:52:32 :::Ms. Chandana Salgaoncar i/b Mr Sandeep Ramesh Waghmare for Petitioner in WP/255/2022, & WP/12041/2023, WP/15527/2022, Mr. P. B. Shah a/w Ms. Gunjan shah i/b Mr Sandeep Ramesh Waghmare for Petitioner in WP/257/2022, & WP/258/2022, WP/12065/2023, WP/12067/2023 & WP/ 15524/2022, WP/15519/2022 Mr. Atul Damle, Senior Advocate i/b Mr Sandeep Ramesh Waghmare for Petitioner in WP/259/2022.
Mr Sandeep Ramesh Waghmare for Petitioner in WP/256/2022 & WP 2543/2021 Mr. Shriniwas Deshmukh i/b Mr Sandeep Ramesh Waghmare for Petitioner in WP/12056/23 & WP/15520/2022 Mr. Rui Rodrigues a/w Mr. A. R. Varma for Res No. 1 in WP/ 15524/2022, WP/15519/2022,WP/15520/2022, WP/15527/2022, Mr. Rui Rodrigues a/w Mr. P. J. Khosla, Mr. A. R. Varma for Res No. 3 in WP/12056/23, WP/12065/2023, WP/12067/2023 & WP/12041/2023. Mr. B. V. Samant, Addl. GP for State-Respondent CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE, JJ DATE : 30th October, 2023 P.C. :
S. O. to 01/11/2023 ( for directions).
( FOR REGISTRAR JUDICIAL - I ) Page 6/6 ::: Uploaded on - 30/10/2023 ::: Downloaded on - 31/10/2023 08:52:32 :::