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[Cites 0, Cited by 0] [Section 6(14)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(14)(b) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(b)Procedure to fill up the seats through SW-1I: Category-A seats (80%) in Unaided Pandit Training Colleges which have opted for LPCET and admissions through LPCET-AC Window.