Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(14) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(14)All the candidates called for counselling shall produce the specified original documents along with duly attested photocopies of the original documents and the Convener of LPCET Admissions shall be entitled to cause verification of all the documents produced by the candidates.
(b)Procedure to fill up the seats through SW-1I: Category-A seats (80%) in Unaided Pandit Training Colleges which have opted for LPCET and admissions through LPCET-AC Window.