Section 40(20)(j) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

[Cites 0, Cited by 0] [Section 40(20)] [Section 40] [Entire Act]

(j)A report on any alteration or change in the question paper stating the authority under which it has been done.

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