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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa Pharmacists (Special Examination) Rules, 1962

(1)The application for admission to the examination shall be submitted to the Secretary in Form I within such time before such examination as may be notified by the Secretary and shall be accompanied by-
(a)The Original Compounder's pass certificate;
(b)A declaration by the candidate that he has attained the age of 18 years before commencing the work as a compounder;
(c)An examination fee of Rs. 20;
(d)Two copies of passport size photos of the candidate, one of which shall be attested by M.L.A. of the constituency by any of the following authorities under official seals ;