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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(b) in The Orissa Pharmacists (Special Examination) Rules, 1962

(b)A declaration by the candidate that he has attained the age of 18 years before commencing the work as a compounder;