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State of Uttar Pradesh - Section

Section 28 in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

28. Examination for those candidates who have already passed the diploma examination in one branch of Engineering or Technology.

- A candidate who passed the Diploma Examination in any one branch of the course in :
(a)Civil Engineering or Electrical Engineering or Mechanical Engineering or other engineering courses of three year duration-
(i)that in the case of Civil Engineering or Electrical Engineering or Mechanical Engineering or other engineering courses he/she joins at an affiliated institution from the second year class in which he wishes to qualify, subject to the availability of the seats in the course :
Provided that the Director of Technical Education shall specify the names of such affiliated institution. The number of seats for such candidates shall be made available up to 10 per cent over and above the intake of that branch of course in that affiliated institution :Provided further that the admission of the candidates to that branch of engineering shall be strictly on the basis of merit of the entrance test conducted for such purpose.
(ii)That he puts in their requisite attendance and satisfactorily completes the prescribed course.
(iii)Such candidates be given exemption in these subjects which are common in the first year/second year and/or final year- to the branch he has already qualified in and the branch in which he wishes to qualify now :
Provided that the candidate shall have to qualify those subjects of first year in addition to the subjects of second year course seeking admission therein, which were not common to that branch of diploma, he/she has already qualified.
(iv)No carry over of marks of the previous examination shall be allowed in such cases.
(v)Such a candidate shall subject to his securing the minimum pass marks prescribed under the Regulation 23 be declared as passed, and neither the aggregate shall be drawn nor division awarded in such cases only 'P' (for pass) will be awarded to such a candidate.
(vi)No separate diploma shall be issued to such candidate but an endorsement indicating that the candidate has also passed in a particular course will be made on the Diploma already awarded to him.
A candidate who has passed diploma Examination from other Boards and passes the Diploma under the scheme of 'Crash Programme' from the Board shall be awarded a separate diploma in 'Civil Engineering' for which the Crash Programme was set up.A candidate who has passed the Diploma Examination in any one branch of the course in Civil/Electrical/ Mechanical Electronics Engineering or other Engineering Course of three years duration wishes to have fresh diploma certificate in any other branch of engineering with provision of division will have to seek fresh admission in the first year of the course only at such centres and in such course as prescribed by the Board from time to time and shall have to study all the subjects in all the years irrespective of the fact that if he has already passed some subject(s) of the curriculum.