Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(a) in The U.P. Basic Education (Teachers) (Posting) Rules, 2008

(a)The average of Pupil Teacher Ratio (PTR) (based on data received from E.M.I.S. 2006). (The blocks having higher PTR than the average PTR of the district is taken as backward area); or