Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act] Union of India - Subsection Section 48(2)(iii) in The Bangalore Metro Railway (General) Rules, 2011 (iii)the Traffic Controller shall in the meantime, alert the coach maintenance staff to be in readiness to render necessary help in extricating the body;