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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)
(i)if the incidence is of a death of a person on track, train services are to be interrupted for a while, the Station Controller shall request the Traffic Controller for suspension of train services in the required direction after personally assessing the situation, and shall, then, inform Police and Fire Services about it the incident;
(ii)the body should be extracted by the Fire Service people after a preliminary examination by Police;
(iii)the Traffic Controller shall in the meantime, alert the coach maintenance staff to be in readiness to render necessary help in extricating the body;
(iv)he shall arrange for the replacement of the driver of the affected Train;
(v)the train shall be evacuated and taken to the nearest depot after extrication of the body, if desired by the Police for further examination, otherwise normal services shall be resumed.