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State of Odisha - Section

Section 18 in Orissa State Youth Welfare Board Rules, 1996

18. Project Appraisal Committee.

(1)The Project Appraisal Committee shall comprise the (a) Director of Youth Services, Orissa (Chairman) (b) Director of Culture, Orissa (c) Director of Tourism, Orissa (d) Secretaries of Orissa Sahitya Akademi, Orissa Sangeet Natak Akademi and Orissa Lalit Kala Academy, (e) Joint/Deputy Secretary to Government, Sports and Youth Services Department, and (f) representative of Finance Department and planing and co-ordination Department.
(2)The Project Appraisal Committee shall finalise the project-proposals of voluntary cultural organisations for recommendation to Government of India for assistance under various schemed of youth welfare;Provided that the Chairman of the Committee with the approval of the Secretary to Government, Sports and Youth Services Department, Orissa, may forward any project proposal to Government of India and place the matter before the Committee for ratifaction.
(3)The Project Appraisal Committees shall scrutinies the applications of various institutions and voluntary socio cultural organisations for sanction of grants under various Youth Welfare schemes administered by the State. The recommendations of the Committee shall be placed through the Vice Chairman and Working Chairman, for consideration and approval of the Chairman of State Board for sanction of grants.General