Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act] State of Assam - Subsection Section 65(2)(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (a)For calculation of total car parking area, the area of one car parking space shall be as specified under this section on parking space;