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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Assam - Subsection

Section 65(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)
(a)For calculation of total car parking area, the area of one car parking space shall be as specified under this section on parking space;
(b)for calculation of scooter parking space, one car parking space shall be equivalent to 6 scooter parking;
(c)2.5 car parking space shall be equivalent to one parking space of heavy vehicle in Industrial and Whole-sale, Warehouse buildings.