Jammu & Kashmir High Court
State Of J&K vs . Jagdev Singh And Ors. on 26 March, 2019
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
HIGH COURT OF JAMMU & KASHMIR
AT JAMMU
CRAA No. 36/2010
Date of order: 26.03.2019
State of J&K vs. Jagdev Singh and ors.
Coram: Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For petitioner (s) : Mr. Amit Gupta, AAG vice
Mr. Suneel Malhotra, GA
For respondent(s) :
Despite last and final opportunity, appellant has not complied with
the court direction dated 07.03.2019. In the interest of justice one more
last and final opportunity is provided to comply the court direction, failing
which appropriate order shall follow.
List again on 23.04.2019.
(Sanjay Kumar Gupta)
Judge
Jammu:
26.03.2019
Bir*
HIGH COURT OF JAMMU & KASHMIR
AT JAMMU
CRMC No. 236/2017, IA No. 01/2017
Date of order: 03.12.2018
Gulzar Hussain vs. State of J&K and o rs.
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For petitioner (s) : None
For respondent(s) : Mr. Amit Gupta, Dy.AG
(Sanjay Kumar Gupta)
Judge
Jammu:
03.12.2018
Bir*
HIGH COURT OF JAMMU & KASHMIR
AT JAMMU
CRMC No. 377/2017
Date of order: 03.12.2018
Harmohionder Singh and anr. vs. State of J&K and anr.
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For petitioner (s) : Mr. B. S. Salathia, Sr. Advocate with
Mr.
For respondent(s) : Mr. Rajnesh Oswal, Advocate
Mr. R. K. S. Thakur, Advocate
.
(Sanjay Kumar Gupta) Judge Jammu:
03.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRMC No. 648/2017, IA No. 01/2017 Date of order: 03.12.2018 Tarlok Nath vs State of J&K and ors.
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Pawan K. Kundal, Advocate For respondent(s) : Mr. Amit Gupta, Dy.AG vice Mr. C. M. Koul, Sr. AAG (Sanjay Kumar Gupta) Judge Jammu:
03.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRMC No. 325/2018, IA No. 01/2018 Date of order: 03.12.2018 Mohd. Saleem vs. State of J&K Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : None For respondent(s) : Mr. Sudesh Magotra, GA (Sanjay Kumar Gupta) Judge Jammu:
03.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRMC No. 426/2018, IA Nos. 01/2018,02/2018 Date of order: 03.12.2018 Mohd. Saleem and ors. vs. State of J&K and ors.
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : None For respondent(s) : Mr. Amit Gupta, Dy.AG Mr. Ayushman Kotwal, Advocate (Sanjay Kumar Gupta) Judge Jammu:
03.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRMC No. 448/2018, IA No. 01/2018 Date of order: 03.12.2018 Mohd. Issac and anr vs. State of J&K Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. S. K. Anand, Advocate For respondent(s) : Mr. Amit Gupta, Dy.AG (Sanjay Kumar Gupta) Judge Jammu:
03.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRMC No. 465/2018, IA No. 01/2018 c/w CRMC No. 460/2018, IA No. 01/2018 Date of order: 03.12.2018 Arvind Seth and ors. vs. Sumeet Rakesh and anr.
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. For respondent(s) : Mr. (Sanjay Kumar Gupta) Judge Jammu:
03.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRMC No. 466/2018, IA No. 01/2018 Date of order: 03.12.2018 Arvind Seth and ors. vs. Sumeet Ramesh and anr.
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. For respondent(s) : Mr. (Sanjay Kumar Gupta) Judge Jammu:
03.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRMC No. 495/2018, IA No. 01/2018 Date of order: 03.12.2018 Asif Azad Khan vs. State of J&K and ors.
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. For respondent(s) : Mr. (Sanjay Kumar Gupta) Judge Jammu:
03.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU Date of order: 13.12.2018 vs. Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. For respondent(s) : Mr. (Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRAA 32/2007, IA No 06/2010 Date of order: 13.12.2018 Saroj Jolly vs. Kuldeep Singh Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : None For respondent(s) : None.
(Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRA No. 24/2007 Date of order: 13.12.2018 Amarjeet Singh vs State of J&K Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Appellant present in person. For respondent(s) : .
(Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRAA 21/2007 Date of order: 13.12.2018 State of J&K vs. Naresh Kumr Parwakr Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Sudesh Magotra, GA vice Mr. C. M. Koul, Sr. AAG For respondent(s) : Mr. Anil Sethi, Advocate (Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRA No. 15/2006 Date of order: 13.12.2018 Tara Chand vs. State of J&K Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : None For respondent(s) : Mr. Sudesh Magotra, GA vice Mr. F. A. Natnoo, AAG (Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRAA No. 26/2005 Date of order: 13.12.2018 Neeru Sharma vs. Raj Kumar Sharma and ors.
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Proxy counsel vive Mr. Rahul Pant, Advocate For respondent(s) : Mr. Ankesh Chandel, Advocate (Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRA No. 23/2004 c/w CRR 65/2005 Date of order: 13.12.2018 Ravi Puri vs. State of J&K Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : None For respondent(s) : None (Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMM CRA No. 9900010/2003 Date of order: 13.12.2018 Hari Krishn Gandotra vs. State of J&K Coram: Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : None For respondent(s) : None (Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMM OWP No. 2551/2016, IA No. 01/2018 Date of order: 13.12.2018 Jatinider Singh and ors. vs. State of J&K and ors.
Coram: Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. G. S. Thakur, Advocate For respondent(s) :
(Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMM IA No. 01/2018 CRMC No. 182/2014 Date of order: 13.12.2018 Karan Singh Chib and os. vs. State of J&K and ors.
Coram: Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : None For respondent(s) : None None present, adjourned. List again on 06.02.2019. Meanwhile, interim direction to continue, till next date of hearing.
(Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMM OWP No. 2557/2018, IA No. 01/2018 Date of order: 13.12.2018 M/s Astro Healthcare Research and Devp. Ltd.
Vs The employees State Insurance Corp. and ors.
Coram: Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. S. S. Ahmed, Advocate For respondent(s) :
Notice to respondents for filing objections.
In the meanwhile, subject to deposit of 50% of the amount due with respondent No. 4, recovery shall not be effected.
List on 13.02.2019.
(Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMM CRMC No. 752/2018, IA No. 01/2018 Date of order: 13.12.2018 Abdul Karim vs. State of J&K Coram: Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Bari Abdullah Malik, Advocate For respondent(s) : Mr. C. M. Koul, Sr. AAG Mr. C. M. Koul, lerned Sr. AAG to call the status report within a week's time.
List on 26.12.2018.
(Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMM OWP No. 1326/2016, IA No. 01/2016 Date of order: 13.12.2018 Faheem Hyder Fatima vs. State of J&K and ors.
Coram: Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Z. A. Qazi, Advocate For respondent(s) : None Adjourned due to non-availability of learned counsel for the respondents.
List on 19.12.2018.
(Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMM IA No. 03/2018, OWP No. 944/2018 Date of order: 13.12.2018 Puneet Sharma vs. State of J&K and ors.
Coram: Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. K. Nirmal Kotwal, Advocate For respondent(s) : Mr. M. K. Bhardwaj, Sr. Advocate Mr. Vasu Dubey, Advocate . Mr.K. Nirmal Kotwal, learned counsel for the petitioner to file objections to the instant application within one week.
List on 27.12.2018.
(Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMM BA No. 02/2018, IA No. 01/2018 Date of order: 13.12.2018 Rohit Sharma and ors. vs. State of J&K Coram: Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. R. K. Kotwal, Advocate For respondent(s) : Mr. C. M. Koul, Sr. AAG Heard.
Reserved for orders.
(Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMM OWP No. 1385/2018 Date of order: 13.12.2018 S. Gurdev Singh vs. Subash Chander Coram: Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : None For respondent(s) : None None present, adjourned. List again on 27.12.2018.
(Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU Date of order: 13.12.2018 vs. Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. For respondent(s) : Mr. (Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU Date of order: 13.12.2018 vs. Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. For respondent(s) : Mr. (Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU Date of order: 13.12.2018 vs. Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. For respondent(s) : Mr. (Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU Date of order: 13.12.2018 vs. Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. For respondent(s) : Mr. (Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU Date of order: 13.12.2018 vs. Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. For respondent(s) : Mr. (Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU Date of order: 13.12.2018 vs. Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. For respondent(s) : Mr. (Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRAA No. 42/2010 Date of order: 13.12.2018 State of J&K vs. Dewan Singh and ors.
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Surinder Kour, Sr.AAG Ms Vanadana, Advocate For respondent(s) : Mr. F. A.Natnoo, AAG (Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRAA No. 66/2008 Date of order: 13.12.2018 State of J&K and ors. vs. Charan Dass and ors.
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Raman Sharma, Dy.AG For respondent(s) : Mr. Pawan Kundal, Advocate Mr. Ravinder Singh, Advocate (Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRAA No. 9900011/2007 Date of order: 13.12.2018 State of J&K vs. Zakir Hussain and ors.
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Sudesh Magotra, GA For respondent(s) : Mr. Piyush Gupta, Advocate (Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRAA 9900010/2007 Date of order: 13.12.2018 State of J&K vs. Showket Hussain and ors.
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Amit Gupta, Dy.AG For respondent(s) : Mr. Rameshwar P. Sharma, Advocate Respondents 1 and 2 present in person.
(Sanjay Kumar Gupta) Judge Jammu:
13.12.2018 Bir* BIR BAHADUR SINGH 2019.03.27 16:18 I attest to the accuracy and integrity of this document