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[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(4)(d) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(d)not less than 45 per cent marks in aggregate of all the theory, praeticals and sessional of group 'A' and 'B' together and including discipline/N.C.C./Games marks.