Section 82(2)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

(a)For wind energy projects commissioned after 31.03.2007 and upto 31.03.2009 within Rajasthan, the Tariff Rates shall be as follows:

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