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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Rajasthan - Subsection

Section 82(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(2)As per the Commission's order: -
(a)For wind energy projects commissioned after 31.03.2007 and upto 31.03.2009 within Rajasthan, the Tariff Rates shall be as follows: