Calcutta High Court (Appellete Side)
(Wbsedcl vs Sudarshan Pahari & Anr.) on 10 April, 2019
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
1 10.04.2019
.
Item nos. 59 to 235.
Court No. 14pk W.P. No. 15755 (W) of 2016 (WBSEDCL - Vs. - Sudarshan Pahari & Anr.) With W.P. No. 28232 (W) of 2014 (WBSEDCL - Vs. - Smt. Kiran Khedia & Ors.) With W.P. No. 8208 (W) of 2013 (WBSEDCL - Vs. - The State of W.B. & Ors.) With W.P. No.12093 (W) of 2015 (WBSEDCL - Vs. -Smt. Anupama Bera & Ors.) With W.P. No.12090 (W) of 2015 (WBSEDCL - Vs. - Ashoke Kumar Pramanik & Ors.) With W.P. No. 12091 (W) of 2015 (WBSEDCL - Vs. - Shankar Kumar Maji & Ors.) With W.P. No. 4315 (W) of 2013 (WBSEDCL - Vs. - Sudha Sarkar & Ors.) With W.P. No. 2685 (W) of 2013 (WBSEDCL - Vs. - Achintya Choudhury & Ors.) With W.P. No. 2689 (W) of 2013 With W.P. No. 2691 (W) of 2013 With W.P. No. 26139 (W) of 2013 (WBSEDCL - Vs. - Asit Kundu & Anr.) With W.P. No. 17816 (W) of 2015 (WBSEDCL - Vs. - Sukhendu Ghosh & Ors.) With W.P. No.4628 (W) of 2013 (WBSEDCL - Vs. - Abdul Toyab & Anr.) With W.P. No. 5903 (W) of 2013 (WBSEDCL - Vs. - Naba Kumar Ghosh & Anr.) With W.P. No. 19066 (W) of 2013 2 (WBSEDCL - Vs. - Smt. Soma Mitra & Anr.) With W.P. No. 22142 (W) of 2015 (WBSEDCL - Vs. - Madan Chandra Das & Ors.) With W.P. No.22146 (W) of 2015 (WBSEDCL - Vs. - Sekh Mayraj Ali & Ors.) With W.P. No. 22032 (W) of 2013 (WBSEDCL - Vs. - Jayanta Kumar Mondal) With W.P. No. 21957 (W) of 2013 (WBSEDCL - Vs. - Mukti Rani Maity & Anr.) With W.P. No. 22109 (W) of 2015 (WBSEDCL - Vs. - Kalipada Sau & Ors.) With W.P. No. 21902 (W) of 2015 (WBSEDCL - Vs. - Sauiful Mondal & Ors.) With W.P. No. 22091 (W) of 2015 (WBSEDCL - Vs. - Sk. Jalal & Ors.) With W.P. No. 22094 (W) of 2015 (WBSEDCL - Vs. - Ashutosh Bhattacharya & Ors.) With W.P. No. 22099 (W) of 2015 (WBSEDCL -Vs. - Badal Kumar Adak & Ors.) With W.P. No. 22097 (W) of 2015 (WBSEDCL - Vs. - Pankaj Kumar Jana & Ors.) With W.P. No. 22106 (W) of 2015 (WBSEDCL -Vs.- Basudeb Pasti & Ors.) With W.P. No. 22120 (W) of 2015 (WBSEDCL - Vs. - Gobardhan Manna & Ors.) With W.P. No. 22122 (W) of 2015 (WBSEDCL - Vs. - Achinta Manna & Ors.) With W.P. No. 22127 (W) of 2015 (WBSEDCL - Vs. - Mrtyunjoy Das & Ors.) With W.P. No. 20650 (W) of 2015 (WBSEDCL - Vs. - Samir Maity & Ors.) 3 With W.P. No. 20649 (W) of 2015 (WBSEDCL - Vs. - Subal Chandra Pradhan & Ors.) With W.P. No. 20648 (W) of 2015 (WBSEDCL - Vs. - Swapan Kumar Payra & Ors.) With W.P. No. 20665 (W) of 2015 (WBSEDCL - Vs. - Dulal Das & Ors.) With W.P. No. 20664 (W) of 2015 (WBSEDCL - Vs. - Adwaita Charan Giri & Ors.) With W.P. No. 22119 (W) of 2015 (WBSEDCL - Vs. - Madhu Sudan Jana & Ors.) With W.P. No. 21469 (W) of 2015 (WBSEDCL - Vs. - Shakti Pada Pramanik & Ors.) With W.P. No. 20651 (W) of 2015 (WBSEDCL - Vs. - Sankar Bera & Ors.) With W.P. No. 22087 (W) of 2015 (WBSEDCL - Vs. - Raghunath Pradhan & Ors.) With W.P. No. 21473 (W) of 2015 (WBSEDCL - Vs. - Banshari Mohan Nemo & Ors.) With W.P. No. 22157 (W) of 2015 (WBSEDCL - Vs. - Byomkesh Nayak & Ors.) With W.P. No. 22151 (W) of 2015 (WBSEDCL - Vs. - Sajal Manna & Ors.) With W.P. No. 20659 (W) of 2015 (WBSEDCL - Vs. - Mohasan Mallick & Ors.) With W.P. No.20660 (W) of 2015 (WBSEDCL - Vs. - Gourhari Rana & Ors.) With W.P. No. 20661 (W) of 2015 (WBSEDCL - Vs. - Prasanta Pradhan & Ors.) With W.P. No. 20662 (W) of 2015 (WBSEDCL - Vs. - Khagendra Nath Bera & Ors.) With 4 W.P. No. 20663 (W) of 2015 (WBSEDCL - Vs. - Gopal Chandra Giri & Ors.) With W.P. No. 20652 (W) of 2015 (WBSEDCL - Vs. - Lakshmi Kanta Giri & Ors.) With W.P. No. 8072 (W) of 2015 (WBSEDCL - Vs. - Debabrata Sona & Ors.) With W.P. No. 8075 (W) of 2015 (WBSEDCL - Vs. - Shakti Shankar Maity & Ors.) With W.P. No. 22081 (W) of 2015 (WBSEDCL - Vs. - Sudhanshu Pradhan & Ors.) With W.P. No. 22107 (W) of 2015 (WBSEDCL - Vs. - Gouranga Bera & Ors.) With W.P. No. 22089 (W) of 2015 (WBSEDCL - Vs. - Debabrata Pattanayak & Ors.) With W.P. No. 8073 (W) of 2015 (WBSEDCL - Vs. - Pradip Maity & Ors.) With W.P. No. 8074 (W) of 2015 (WBSEDCL - Vs. - Asit Kumar Maji & Ors.) With W.P. No. 8994 (W) of 2015 (WBSEDCL - Vs. - Sri Madan Mohan Maity & Ors.) With W.P. No. 17478 (W) of 2015 (WBSEDCL - Vs. - Sadek Sekh & Ors.) With W.P. No. 17481 (W) of 2015 (WBSEDCL - Vs. - Asama Bibi & Ors.) With W.P. No. 17474 (W) of 2015 (WBSEDCL - Vs. - Abul Kalam & Ors.) With W.P. No. 17476 (W) of 2015 (WBSEDCL - Vs. - Abdul Rajjak & Ors.) With W.P. No. 16821 (W) of 2015 (WBSEDCL - Vs. - Sukhendu Ghosh & Ors.) With W.P. No. 16954 (W) of 2015 5 (WBSEDCL - Vs. - Sanjoy Roy & Ors.) With W.P. No. 17472 (W) of 2015 (WBSEDCL - Vs. - Najrul Seikh & Ors.) With W.P. No. 8993 (W) of 2015 (WBSEDCL - Vs. - Pradip Kumar Maity & Ors.) With W.P. No. 22115 (W) of 2015 (WBSEDCL - Vs. - Dukhiram Mahapatra & Ors.) With W.P. No. 24988 (W) of 2015 (WBSEDCL - Vs. - Swapan Kumar Giri & Ors.) With W.P. No. 23019 (W) of 2015 (WBSEDCL - Vs. - Sri Gunadhar Jana & Ors.) With W.P. No. 26272 (W) of 2015 (WBSEDCL - Vs. - Samar Bijoy Ghorai & Ors.) With W.P. No. 24991 (W) of 2015 (WBSEDCL - Vs. - Bagambar Barik & Ors.) With W.P. No. 30170 (W) of 2015 (WBSEDCL - Vs. - Mahadeb Ghorai & Ors.) With W.P. No. 23053 (W) of 2015 (WBSEDCL - Vs. - Shri Bijoy Krishna Das & Ors.) With W.P. No. 23056 (W) of 2015 (WBSEDCL - Vs. - Sri Alok Jana & Ors.) With W.P. No. 23232 (W) of 2015 (WBSEDCL - Vs. - Amal Kumar Dolui & Ors.) With W.P. No. 24985 (W) of 2015 (WBSEDCL - Vs. - Swapan Das & Ors.) With W.P. No. 28377 (W) of 2015 (WBSEDCL - Vs. - Mani K Chand Jana & Ors.) With W.P. No. 29546 (W) of 2015 (WBSEDCL - Vs. - Shankar Mondal & Ors.) With W.P. No. 25000 (W) of 2015 (WBSEDCL - Vs. - Darshan Jana & Ors.) 6 With W.P. No. 28698 (W) of 2015 (WBSEDCL - Vs. - Achinta Kumar Jana & Ors.) With W.P. No. 29545 (W) of 2015 (WBSEDCL - Vs. - Nemai Ghosh & Ors.) With W.P. No. 26593 (W) of 2015 (WBSEDCL - Vs. - Sri Sukumar Banuya & Ors.) With W.P. No. 28382 (W) of 2015 (WBSEDCL - Vs. - Surajit Samanta & Ors.) With W.P. No. 28390 (W) of 2015 (WBSEDCL - Vs. - Anup Kundu & Ors.) With W.P. No. 28380 (W) of 2015 (WBSEDCL - Vs. - Chandra Mohan Tung & Ors.) With W.P. No. 24998 (W) of 2015 (WBSEDCL - Vs. - Bhaskar Mondal & Ors.) With W.P. No. 26583 (W) of 2015 (WBSEDCL - Vs. - Bishnupada Bera & Ors.) With W.P. No. 28368 (W) of 2015 (WBSEDCL - Vs. - Shukdeb Pramanik & Ors.) With W.P. No. 28373 (W) of 2015 (WBSEDCL - Vs. - Rajani Rani Jana & Ors.) With W.P. No. 28375 (W) of 2015 (WBSEDCL - Vs. - Rampada Samanta & Ors.) With W.P. No. 25578 (W) of 2015 (WBSEDCL - Vs. - Md. Mohasin Mondal & Ors.) With W.P. No. 25568 (W) of 2015 (WBSEDCL - Vs. - Arupratan Bag & Ors.) With W.P. No. 23051 (W) of 2015 (WBSEDCL - Vs. - Shri Tapas Kumar Ranjit & Ors.) With W.P. No. 23490 (W) of 2015 (WBSEDCL - Vs. - Anik Ghosh & Ors.) With 7 W.P. No. 24986 (W) of 2015 (WBSEDCL - Vs. - Smt. Basanti Payra & Ors.) With W.P. No. 24987 (W) of 2015 (WBSEDCL - Vs. - Jay Narayan Jana & Ors.) With W.P. No. 24997 (W) of 2015 (WBSEDCL - Vs. - Prasanta Sau & Ors.) With W.P. No. 25566 (W) of 2015 (WBSEDCL - Vs. - Shri Shyamal Dey & Ors.) With W.P. No. 28397 (W) of 2015 (WBSEDCL - Vs. - Najibar Mondal & Ors.) With W.P. No. 28388 (W) of 2015 (WBSEDCL - Vs. - Anup Kundu & Ors.) With W.P. No. 28379 (W) of 2015 (WBSEDCL - Vs. - Gopal Chandra Das & Ors.) With W.P. No. 23022 (W) of 2015 (WBSEDCL - Vs. - Sekh Nuruddin & Ors.) With W.P. No. 23038 (W) of 2015 (WBSEDCL - Vs. - Shri Umapada Das & Ors.) With W.P. No. 28700 (W) of 2015 (WBSEDCL - Vs. - Shri Manta Gayen & Ors.) With W.P. No. 23010 (W) of 2015 (WBSEDCL - Vs. - Shri Bholanath Kamilya & Ors.) With W.P. No. 22990 (W) of 2015 (WBSEDCL - Vs. - Gopal Chandra Jana & Ors.) With W.P. No. 24996 (W) of 2015 (WBSEDCL - Vs. - Bata Krishna Paira & Ors.) With W.P. No. 30176 (W) of 2015 (WBSEDCL - Vs. - Chandi Charan Rout & Ors.) With W.P. No. 30175 (W) of 2015 (WBSEDCL - Vs. - Sk. Murshed & Ors.) With W.P. No. 28560 (W) of 2015 8 (WBSEDCL - Vs. - Shambhu Nath Baitalik & Ors.) With W.P. No. 28561 (W) of 2015 (WBSEDCL - Vs. - Goutam Chowdhury & Ors.) With W.P. No. 28383 (W) of 2015 (WBSEDCL - Vs. - Haradhan Pal & Ors.) With W.P. No. 26600 (W) of 2015 (WBSEDCL - Vs. - Shri Narayan Jana & Ors.) With W.P. No. 28696 (W) of 2015 (WBSEDCL - Vs. - Badal Jana & Ors.) With W.P. No. 28706 (W) of 2015 (WBSEDCL - Vs. - Basanta Kumar Payrat & Ors.) With W.P. No. 25564 (W) of 2015 (WBSEDCL - Vs. - Rajesh Kumar Sau & Ors.) With W.P. No. 24994 (W) of 2015 (WBSEDCL - Vs. - Suprabhat Kundu & Ors.) With W.P. No. 23033 (W) of 2015 (WBSEDCL - Vs. - Sri Radha Kanta Nayak & Ors.) With W.P. No. 25565 (W) of 2015 (WBSEDCL - Vs. - Shri Madan Mohan Dey & Ors.) With W.P. No. 24993 (W) of 2015 (WBSEDCL - Vs. - Bankim Chandra Das & Ors.) With W.P. No. 29549 (W) of 2015 (WBSEDCL - Vs. - Md. Omar Ali & Ors.) With W.P. No. 26599 (W) of 2015 (WBSEDCL - Vs. - Shri Shaktipada Samanta & Ors.) With W.P. No. 28387 (W) of 2015 (WBSEDCL - Vs. - Baneswar Pal & Ors.) With W.P. No. 24984 (W) of 2015 (WBSEDCL - Vs. - Aswini Acharyya & Ors.) With W.P. No. 23029 (W) of 2015 (WBSEDCL - Vs. - Sri Achinta Kumar Kundu & Ors.) 9 With W.P. No. 23027 (W) of 2015 (WBSEDCL - Vs. - Sri Rabindra Bera & Ors.) With W.P. No. 23026 (W) of 2015 (WBSEDCL - Vs. - Smt. Parbati Jana & Ors.) With W.P. No. 29775 (W) of 2015 (WBSEDCL - Vs. - Seikh Jainal Abedin & Ors.) With W.P. No. 24990 (W) of 2015 (WBSEDCL - Vs. - Ananta Maity & Ors.) With W.P. No. 24992 (W) of 2015 (WBSEDCL - Vs. - Ananta Giri & Ors.) With W.P. No. 26596 (W) of 2015 (WBSEDCL - Vs. - Shri Nanda Dulal Das Adhikari & Ors.) With W.P. No. 28366 (W) of 2015 (WBSEDCL - Vs. - Baneswar Matya & Ors.) With W.P. No. 22987 (W) of 2015 (WBSEDCL - Vs. - Sri Goutam Singha & Ors.) With W.P. No. 22986 (W) of 2015 (WBSEDCL - Vs. - Sri Sanatan Das & Ors.) With W.P. No. 28555 (W) of 2015 (WBSEDCL - Vs. - Samarendra Sanki & Ors.) With W.P. No. 26588 (W) of 2015 (WBSEDCL - Vs. - Shri Arun Duyari & Ors.) With W.P. No. 23039 (W) of 2015 (WBSEDCL - Vs. - Purnendu Bera & Ors.) With W.P. No. 22993 (W) of 2015 (WBSEDCL - Vs. - Shishir Kr. Dingal & Ors.) With W.P. No. 22991 (W) of 2015 (WBSEDCL - Vs. - Shri Utpal Kumar Pati & Ors.) With W.P. No. 29551 (W) of 2015 (WBSEDCL - Vs. - Salimuddin Mondal & Ors.) With 10 W.P. No. 24007 (W) of 2015 (WBSEDCL - Vs. - Saheb Kundu & Ors.) With W.P. No. 24989 (W) of 2015 (WBSEDCL - Vs. - Nasiruddin Khan & Ors.) With W.P. No. 29780 (W) of 2015 (WBSEDCL - Vs. - Taimur Hossain & Ors.) With W.P. No. 29779 (W) of 2015 (WBSEDCL - Vs. - Mohiruddin & Ors.) With W.P. No. 28701 (W) of 2015 (WBSEDCL - Vs. - Paresh Chandra Maity & Ors.) With W.P. No. 30653 (W) of 2015 (WBSEDCL - Vs. - Uma Mandal & Ors.) With W.P. No. 29542 (W) of 2015 (WBSEDCL - Vs. - Anil Dey & Ors.) With W.P. No. 30174 (W) of 2015 (WBSEDCL - Vs. - Gour Hari Manna & Ors.) With W.P. No. 30173 (W) of 2015 (WBSEDCL - Vs. - Shaktipada Hait & Ors.) With W.P. No. 30172 (W) of 2015 (WBSEDCL - Vs. - Sankar Prasad Jana & Ors.) With W.P. No. 26591 (W) of 2015 (WBSEDCL - Vs. - Sunil Kr. Samanta & Ors.) With W.P. No. 28704 (W) of 2015 (WBSEDCL - Vs. - Kalipada Manna & Ors.) With W.P. No. 28370 (W) of 2015 (WBSEDCL - Vs. - Bishnupada Bhakta & Ors.) With W.P. No. 28385 (W) of 2015 (WBSEDCL - Vs. - Gaurhati Mandal & Ors.) With W.P. No. 28384 (W) of 2015 (WBSEDCL - Vs. - Narayan De Tunga & Ors.) With W.P. No. 28558 (W) of 2015 11 (WBSEDCL - Vs. - Bilwamangal Adak & Ors.) With W.P. No. 26771 (W) of 2015 (WBSEDCL - Vs. - Provat Kr. Mondal & Ors.) With W.P. No. 28703 (W) of 2015 (WBSEDCL - Vs. - Malay Kr. Das & Ors.) With W.P. No. 30171 (W) of 2015 (WBSEDCL - Vs. - Shakti Pada Bhanrga & Ors.) With W.P. No. 29544 (W) of 2015 (WBSEDCL - Vs. - Saraswato Das & Ors.) With W.P. No. 29777 (W) of 2015 With W.P. No. 22673 (W) of 2015 (WBSEDCL - Vs. - Chittaranjan Giri & Ors.) With W.P. No. 22989 (W) of 2015 (WBSEDCL - Vs. - Mrinal Kanti Mondal & Ors.) With W.P. No. 29131 (W) of 2015 (WBSEDCL - Vs. - Naru Gopal Mondal & Ors.) With W.P. No. 30169 (W) of 2015 (WBSEDCL - Vs. - Kanagali Charan Das & Ors.) With W.P. No. 29543 (W) of 2015 (WBSEDCL - Vs. - Mangala Charan Mukherjee & Ors.) With W.P. No. 28483 (W) of 2014 (WBSEDCL - Vs. - Jogendranath Manna & Ors.) With W.P. No. 21542 (W) of 2013 (WBSEDCL - Vs. - Swapan Kr. Kar & Anr.) With W.P. No. 8140 (W) of 2016 (WBSEDCL - Vs. - Sri Naba Kumar Pal & Ors.) With W.P. No. 22108 (W) of 2015 (WBSEDCL - Vs. - Sri Narayan Ranjan Maity & Ors.) With W.P. No. 9909 (W) of 2014 (WBSEDCL - Vs. - Sanjit Nandi & Ors.) With 12 W.P. No. 9910 (W) of 2014 (WBSEDCL - Vs. - Alauddin & Ors.) With W.P. No. 28181 (W) of 2014 (WBSEDCL - Vs. - The State of West Bengal & Ors.) With W.P. No. 30589 (W) of 2014 (WBSEDCL - Vs. - Sufal Ghosh & Ors.) With W.P. No. 31295 (W) of 2014 (WBSEDCL - Vs. - Pradip Manna & Ors.) With W.P. No. 31294 (W) of 2014 (WBSEDCL - Vs. - Tapati Kayal & Ors.) With W.P. No. 31293 (W) of 2014 (WBSEDCL - Vs. - Shyamal Pramanik & Ors.) With W.P. No. 33951 (W) of 2014 (WBSEDCL - Vs. - Lakhman Chandra Bera & Ors.) With W.P. No. 33953 (W) of 2014 (WBSEDCL - Vs - Vs. - Serajul Khan & Ors.) With W.P. No. 33955 (W) of 2014 (WBSEDCL - Vs - Vs. - Sachindra Nath Manna & Ors.) With W.P. No. 33957 (W) of 2014 (WBSEDCL - Vs. - Makhanlal Manna & Ors.) With W.P. No. 33959 (W) of 2014 (WBSEDCL - Vs. - Chandi Charan Pal & Ors.) With W.P. No. 33961 (W) of 2014 (WBSEDCL - Vs. - Bimal Kumar Jana & Ors.) Mr. Srijan Nayak, Mr. Rajkumar Basu, Mr. Sujit Sankar Koley, Ms. Rituparna Maitra, Mr. Kanak Kiran Bandopadhyay.
..For the petitioners in all the matters.
13Mr. Pratik Dhar, ld. Sr. Advocate, Mr. Ritwik Pattanayak, Mr. Samir Halder, Ms. Cardina Ray.
...For the WBERC.
Mr. Nayak, learned Advocate appearing on behalf of the petitioners has concluded his submissions.
Let these matters stand adjourned until 25th April, 2019 and be listed as 'Specially Fixed Matters' at 10:30 A.M. to enable Mr. Pratik Dhar, learned Senior Advocate, to address on behalf of the West Bengal Electricity Regulatory Commission.
List these matters accordingly.
(Rajasekhar Mantha, J.)