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[Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(5)(a) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(a)Sixty-six per cent of the total marks in aggregate shall be placed in the First Division;