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State of Uttar Pradesh - Section

Section 43 in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

43. Copyright of the question paper.

- The Board reserve the copyright of its question papers. In case however a publisher/author observe the following conditions the Board may extend permission for the reproduction of question papers of the Board's examination in any publication-
(i)The publisher/author shall not be include any solution/ answers, alongwith the questions in the publication.
(ii)It shall be the responsibility of the publisher/author to reproduce the question or question papers correctly.
(iii)It shall be obligatory on the part of the publisher/author not only to mention the fact that the question/question paper(s) was/were being published under permission by the Board but he shall specifically quote the number and date of the said permission letter.
(iv)The application of the permission extended by the Board shall be strictly restricted to the calendar year for which it is granted, and shall automatically cease to operate unless renewal has been sought and granted under these rules.
(v)The fee for seeking permission is Rs. 10 per question paper.