Section 10 in Saurashtra University (Amendment) Act, 1968
10. Amendment of section 16 of Guj. 39 of 1965.- In section 16 of the principal Act, in sub-section (1),-
(1)under the heading "Class I - Ex-Officio Members", in paragraph (A),-(a)in sub-clause (iv), for the words "The Rector, if any" the words "Pro-Vice-Chancellor" shall be substituted;(b)after sub-clause (v), the following sub-clause shall be inserted, namely:-"(vi) the Joint Registrar;";(2)under the heading "Class II-Ordinary Members", in paragraph (A), in clause (iv),-(i)for item (a), the following shall be substituted, namely:-"(a) one member by the Rajkot Municipality,(aa)one member by the Bhavnagar Municipality,";(ii)in item (b), for the words "the Municipalities" the words "the other Municipalities" shall be substituted.
