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[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(4)(c) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(c)at least 60 per cent marks in each practical (including sessionals in Group 'B';