Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2)(v) in The Bangalore Metro Railway (General) Rules, 2011

(v)the train shall be evacuated and taken to the nearest depot after extrication of the body, if desired by the Police for further examination, otherwise normal services shall be resumed.