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[Cites 0, Cited by 0] [Section 2012(7)] [Section 2012] [Entire Act]

State of West Bengal - Subsection

Section 2012(7)(7) in The West Bengal Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2011

7.1.1- The regulations contained in this Chapter shall apply under section 86(1)(b) only for electricity purchase and procurement by a distribution licensee from a generating company or licensee or electricity trader or from any other source through agreement or arrangement for purchase of power for distribution and supply within the State.