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State of Jharkhand - Section

Section 63 in Bihar Coal Mining Area Development Authority Rules, 1988

63. Follow up action to be taken.

- The Chief Medical Officer may direct the isolation of any person or persons suffering or suspected to be suffering from any dangerous epidemic disease and such person shall not leave the premises or the place where he is isolated until permitted by the Chief Medical Officer to do so-
(a)no person shall except with the permission of Chief Medical Officer enter the place for the isolation of any person suffering or suspected to be suffering from any dangerous epidemic disease;
(b)no person shall remove any person who is or has been suffering from an epidemic disease from the place where he has been staying except to an authorised isolation hut or hospital unless he has received from the Chief Medical Officer written or verbal permission to do so;
(c)the Chief Medical Officer may in order to prevent the spread of any dangerous epidemic disease issue an order to any person for the immediate inoculation, vaccination, effective disinfection of any moveble property, clothing or personal effect or of any particle of food and drink within his control or any excrete or vomit of infected person in his charge and such person shall came by with the direction prescribed by the Chief Medical Officer;
(d)the Chief Medical Officer may order to any person who has been in contact with a person found to be suffering from pox or who is resident in the area where pox cases are occurring shall be inoculated or vaccinated within a time to be specified in the order;
(e)the Chief Medical Officer may direct the isolation of any person suffering or suspected to be suffering from any dangerous epidemic disease and such person should be either regretted in I.D., Hospital, Chandkuyan where such facilities exist or to any other place where segregation is possible, such person shall not leave the premises or the place where he is isolated until permitted by the C.M.O. to do so.