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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(1)(d) in West Bengal Electrical Licensing Rules, 2017

(d)All the candidates applying for Supervisor Certificate of Competency (Degree/Diploma) examination including exempted category shall possess the requisite Degree/Diploma in Electrical Engineering or equivalent from the institutes or colleges recognized by MHRD or UGC or AICTE.