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[Cites 10, Cited by 90]

Bombay High Court

Micro Economic Environment Solution ... vs Shri Sarjerao Bapu Kamble And Anr on 6 February, 2019

Author: A. K. Menon

Bench: A. K. Menon

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 14705 OF 2018

 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner
            V/S
 Smt. Mangal Bhupal Khandekar And Anr         ....Respondent

WITH WRIT PETITION NO. 10776 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Sunita Nandu Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10782 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Subhash Vishnu Kamble ....Respondent WITH WRIT PETITION NO. 11535 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Babaso Vinayak Sasane And Anr. ....Respondent WITH WRIT PETITION NO. 11004 OF 2017 Page 1/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Vimal Balaso Povale And Anr. ....Respondent WITH WRIT PETITION NO. 11005 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Shashikant Aanapaa Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11006 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Raju Shreepati Waghvekar And Anr. ....Respondent WITH WRIT PETITION NO. 11007 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Ranjana Sharnapaa Koli And Anr. ....Respondent WITH WRIT PETITION NO. 11008 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Page 2/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: Shri. Shreerang Shreepati Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11009 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Jayshree Bhagwan Kurane And Anr. ....Respondent WITH WRIT PETITION NO. 11010 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Rajendra Gulab Savant And Anr. ....Respondent WITH WRIT PETITION NO. 11011 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Vishwanath Vasant Kurne And Anr. ....Respondent WITH WRIT PETITION NO. 11012 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Lata Raju Kamble And Anr. ....Respondent WITH Page 3/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: WRIT PETITION NO. 11013 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Sachin Sambhaji Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11014 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Neelam Rajkumar Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11015 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Maruti Basapaa Aavale And Anr. ....Respondent WITH WRIT PETITION NO. 11016 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Manisha Nivrutti Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11017 OF 2017 Jaisingpur Nagar Parishad Jaisingpur , Through Page 4/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: Its Chief Officer V/S Smt. Parvati Devappa Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11018 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Krushna Bhupal Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11024 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Usha Babaso Sasne And Anr. ....Respondent WITH WRIT PETITION NO. 10785 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Jalandar Narsingh Rajput And Anr. ....Respondent WITH WRIT PETITION NO. 10788 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shrimati Vatsala Ashok Gadgade And Anr. ....Respondent ....Petitioner Page 5/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: WITH WRIT PETITION NO. 10790 OF 2017 Jaisingpur Nagar Parishad Jaisingpur , Through ....Petitioner Its Chief Officer V/S Shri. Kamal Dilip Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11502 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Malan Prakash Chavan And Anr. ....Respondent WITH WRIT PETITION NO. 11509 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Manoj Shrirang Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11499 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Ashok Shivaji Vethare And Anr. ....Respondent WITH WRIT PETITION NO. 11504 OF 2017 Page 6/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Dinkar Sitaram Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 9506 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Satyawan Dharma Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10784 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Meena Maruti Aavle And Anr. ....Respondent WITH WRIT PETITION NO. 10957 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Shobha Mayappa Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10958 OF 2017 Jaisingpur Nagar Parishad Jaisingpur , Through ....Petitioner Its Chief Officer V/S Page 7/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: Shri. Gautam Shyamrao Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10959 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Vijay Yashwant Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10960 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Laxmi Rajaram Chavan And Anr. ....Respondent WITH WRIT PETITION NO. 10961 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Jyoti Satish Povale And Anr. ....Respondent WITH WRIT PETITION NO. 10962 OF 2017 Jaisingpur Nagar Parishad , Jaisingpur , Through ....Petitioner Its Chief Officer V/S Smt. Sarjerao Bapu Kamble And Anr. ....Respondent WITH Page 8/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: WRIT PETITION NO. 10963 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Santosh Mahavir Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10964 OF 2017 Jaisingpur Nagar Parishad Jaisingpur , Through ....Petitioner Its Chief Officer V/S Shri. Siddharth Dadu Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10965 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Ranjana Netaji Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10966 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Manoj Chandramani Kdale And Anr. ....Respondent WITH WRIT PETITION NO. 11505 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through Page 9/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: Its Chief Officer V/S Smt. Jayshree Subhash Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11506 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Sama Ramesh Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11507 OF 2017 Jaisingpur Nagar Parishad, Jaisingpur Through ....Petitioner Its Chief Officer V/S Smt. Mangal Bhupal Khandekar And Anr. ....Respondent WITH WRIT PETITION NO. 11513 OF 2017 Jaisingpur Nagar Parishad Jaisingpur , Through ....Petitioner Its Chief Officer V/S Smt. Babytai Bhaskar Shikhare And Anr. ....Respondent WITH WRIT PETITION NO. 11514 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Sunita Nandu Kamble And Anr. ....Respondent ....Petitioner Page 10/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: WITH WRIT PETITION NO. 11525 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Gangubai Shivaji Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11533 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Ujwala Sunil Tiwade And Anr. ....Respondent WITH WRIT PETITION NO. 11536 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Maya Raju Waghvekar And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 23293 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Banoo Sunil Mehtar (beg) And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 23447 OF 2017 Page 11/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Sandeep Dayanand Kamble And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 14277 OF 2018 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Smt. Manisha Nivrutti Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1030 OF 2019 Micro Economic Environment Solutions Pvt.ltd ....Petitioner V/S Sou.gangubai Shivaji Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1031 OF 2019 Micro Economic Evnironments Solutions Pvt. ....Petitioner Ltd.

V/S Shri. Subhash Vishnu Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1032 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Sou. Maya Raju Waghwekar And Anr ....Respondent Page 12/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: WITH WRIT PETITION NO. 1033 OF 2019 Micro Economic Evnironments Solutions Pvt. ....Petitioner Ltd. Through Its Authorised Signatory V/S Shri. Krishna Bhupal Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1034 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Smt. Banu Sunil Mhetar And Anr ....Respondent WITH WRIT PETITION NO. 1035 OF 2019 Micro Economic Environment Solutions Pvt.ltd ....Petitioner V/S Sou.bebitai Bhaskar Sikhare And Anr ....Respondent WITH WRIT PETITION NO. 1036 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Shri. Manoj Shrirang Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1037 OF 2019 Micro Economic Environment Solutions Pvt.

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Ltd. Through Its Authorised Signatory V/S Shri. Babaso Vinayak Sasne And Anr. ....Respondent WITH WRIT PETITION NO. 1038 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Its Authorised Signatory V/S Shri. Rajendra Gulab Sawant And Anr. ....Respondent WITH WRIT PETITION NO. 1039 OF 2019 Micro Economic Environment Solutions Pvt.ltd ....Petitioner Through Its Authorized Signatory V/S Shri.raju Shripati Waghwekar And Anr ....Respondent WITH WRIT PETITION NO. 1040 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Its Authorised Signatory V/S Shri. Manoj Chandramani Kadale And Anr. ....Respondent WITH WRIT PETITION NO. 1041 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Shri Sarjerao Bapu Kamble And Anr ....Respondent ....Petitioner Page 14/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: WITH WRIT PETITION NO. 1042 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Sou. Ranjan Netaji Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1043 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Shri. Yashwant Gaikwad V/S Smt. Jyoti Satish Povale And Anr ....Respondent WITH WRIT PETITION NO. 1044 OF 2019 Micro Economic Environment Solutions Pvt.ltd ....Petitioner Through Its Authorises Signatory V/S Shri.dinkar Sitaram Kambale And Anr ....Respondent WITH WRIT PETITION NO. 1045 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Its Authorised Signatory V/S Shri. Sachin Sambhaji Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 1046 OF 2019 Micro Economic Environment Solutions Pvt.

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Ltd. Through Its Authorised Signatory V/S Sou. Shobha Mayappa Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 1047 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Its Authorised Signatory V/S Sou. Parvati Devappa Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 1048 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Shri. Yashwant Gaikwad V/S Smt. Usha Babaso Sasne And Anr ....Respondent WITH WRIT PETITION NO. 1049 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Shri. Yashwant Gaikwad V/S Shri. Satyavan Dharma Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1050 OF 2019 Micro Economic Environment Solutions Pvt.ltd ....Petitioner Through Its Authorises Signatory V/S Shri.shashikant Appanna Kamble And Anr ....Respondent ....Petitioner Page 16/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: WITH WRIT PETITION NO. 1051 OF 2019 Micro Economic Evnironments Solutions Pvt. ....Petitioner Ltd.

V/S Shri. Sandeep Dayanand Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1052 OF 2019 Micro Economic Evnironments Solutions Pvt. ....Petitioner Ltd.

V/S Sou. Sama Ramesh Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1053 OF 2019 Micro Economic Evnironments Solutions Pvt. ....Petitioner Ltd.

V/S Sou.nilam Rajkumar Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1054 OF 2019 Micro Economic Evnironments Solutions Pvt. ....Petitioner Ltd.

V/S Smt. Ranjana Shranappa Koli And Anr ....Respondent WITH WRIT PETITION NO. 1055 OF 2019 Page 17/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Shri. Vijya Yashwant Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1056 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Shri. Jalindar Narsing Rajput And Anr ....Respondent WITH WRIT PETITION NO. 1057 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Shri. Shrirang Shripati Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1058 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Shri. Siddharth Dadu Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1059 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Shri. Vishwanath Vasant Kurne And Anr ....Respondent WITH Page 18/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: WRIT PETITION NO. 1060 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Shri. Maruti Basappa Awale And Anr ....Respondent WITH WRIT PETITION NO. 1061 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Shri. Santosh Mahaveer Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1062 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Sou. Meena Maruti Awale And Anr ....Respondent WITH WRIT PETITION NO. 1063 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Shri. Ashok Shivaji Vathare And Anr ....Respondent WITH WRIT PETITION NO. 1064 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Sou. Vatsal Ashok Gadgade And Anr ....Respondent Page 19/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: WITH WRIT PETITION NO. 1065 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Sou. Sunita Nandu Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1066 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Smt. Laxmi Rajaram Chavan And Anr ....Respondent WITH WRIT PETITION NO. 1120 OF 2019 Micro Economic Environment Solutions Pvt.ltd ....Petitioner Through Its Authorized Signatory V/S Sou.vimal Balaso Powale And Anr ....Respondent WITH WRIT PETITION NO. 1126 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Shri. Goutam Shamrao Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1125 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Page 20/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: Sou. Jayashree Bhagwan Kurne And Anr ....Respondent WITH WRIT PETITION NO. 1124 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Shri. Yashwant Gaikwad V/S Sou.lata Raju Kamble And Anr ....Respondent Mr.Manoj.A.Patil For Petitioner in WP Nos.14705/18,1030/19 to 1066/19,1120/19,1124/19,1125/19,1126/19 Mr.K.S.Bapat i/b Ms Desai and Desai Associates for Petitioner in WP Nos.9506/17,10776/17,10782/17,10784/17,10785/17,10788/17, 10790/17,10957/17 to 10966/17,11004/17 to 11018/17,11024/17,11499/17,11502/17,11504/17,11505/17,115 06/17,11507/17,11509/17,11513/17,11514/17,11525/17,11533/ 17,11535/17,11536/17,st.14277/18,st.23293/17 & st.23447/17 Mr.Sandeep S.Mutalik for Respondent No.1 i WP Nos.1044/19,1048/19,1050/19,9506/17,10784/17 to 10966/17,11004/17,11005/17 to 11525/17,11536/17,st.14277/18,st.2393/17,st.23447/17 Mr.Manoj G.Patil for Respondent No.2 in WP Nos.9506/17,10776/17,10782/17,10784/17,10785/17,10788/17, 10790/17,10957/17 to 10966/17,11004/17 to 11018/17,11024/17,11499/17,11502/17,11504/17 to 11507/17,11509/17,11513/17,11514/17,11525/17,11533/17,115 35/17,11536/17,st.14277/18,st.23293/17 & st.23447/17 CORAM : A. K. MENON, J DATE : 6th February, 2019 Page 21/22 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:57:50 ::: P.C. :

Mentioned at 3.00 P.M. By consent, stand over to 27/02/2019.
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