Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Assam - Subsection

Section 105(1)(c) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(c)Rs. 250.00 (Rupees two hundred fifty) only for a single residential building.