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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Assam - Subsection

Section 105(1)(b) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(b)Rs.500.00 (Rupees five hundred) only for a single multi storeyed commercial building, apartment, residential and others.