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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Assam - Subsection

Section 65(2)(b) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(b)for calculation of scooter parking space, one car parking space shall be equivalent to 6 scooter parking;