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[Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(5)(c) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(c)Successful candidates of Final Secondary Technical Certificate, Special Back Paper Examination shall be awarded division on the basis of the aggregate obtained at the preceding Annual Examination.