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[Cites 0, Cited by 0] [Section 255(1)] [Section 255] [Entire Act]

State of Andhra Pradesh - Subsection

Section 255(1)(a) in Andhra Pradesh Panchayat Raj Act, 1994

(a)any immovable property, or any work in progress under the control of any Gram Panchayat, [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.] or the [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.];