Section 18(1)(ii) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

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State of Uttar Pradesh - Subsection

Section 18(1)(ii) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(ii)From the 20th day of declaration of entrance test/merit list for the courses other than under the perview of Joint Entrance Examination Council, to the May 31 of the year next following.

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State of Uttar Pradesh - Subsection

Section 18(1)(ii) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992