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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Assam - Subsection

Section 65(2)(c) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(c)2.5 car parking space shall be equivalent to one parking space of heavy vehicle in Industrial and Whole-sale, Warehouse buildings.